R.Srinivasan vs The Union Of India
2021 Latest Caselaw 21552 Mad

                                                                                  W.P.No.31175 of 2016

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 27.10.2021

                                                       CORAM:

                                   THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                                 W.P.No.31175 of 2016
                                              and W.M.P.No.27023 of 2016

                     R.Srinivasan                                                  ... Petitioner
                                                          Vs

                     1.The Union of India,
                       Rept. By The Chief Secretary to Puducherry,
                       Government of Puducherry,
                       Puducherry.

                     2.The Director,
                       Directorate of Land and Survey Records,
                       Puducherry Revenue Department,
                       Revenue Complex, Saram,
                       Puducherry.

                     3.The Settlement Officer - II,
                       Directorate of Survey & Land Records,
                       Revenue Complex, Saram,
                       Puducherry.                                                ... Respondents


                     Prayer : Writ Petition has been filed under Article 226 of the Constitution of

                     India, to issue a Writ of Mandamus directing the third respondent to correct


                     1/4


https://www.mhc.tn.gov.in/judis/
                                                                                     W.P.No.31175 of 2016

                     the mistaken entries found in the settlement records in respect of land in

                     R.S.No.204/7 of Bahoor Revenue Village and to enter petitioner and his

                     family members names as pattadars in light of observations made by Learned

                     I Additional District Munsif, Puducherry in the Decree and Judgment dated

                     18.03.2016 in O.S.No.1627 of 2012.

                                            For Petitioner      : No Appearance
                                            For Respondents     : Mr.C.T.Ramesh,
                                                                  Additional Government Pleader,
                                                                  Pondicherry

                                                          ORDER

This writ petition has been filed to issue a Writ of directing the

third respondent to correct the mistaken entries found in the settlement

records in respect of land in R.S.No.204/7 of Bahoor Revenue Village and to

enter petitioner and his family members names as pattadars in light of

observations made by Learned I Additional District Munsif, Puducherry in

the Decree and Judgment dated 18.03.2016 in O.S.No.1627 of 2012.

2. The learned counsel for the respondents would submit that for

the very same prayer the petitioner filed another writ petition in

https://www.mhc.tn.gov.in/judis/ W.P.No.31175 of 2016

W.P.No.22901 of 2019, the said writ petition was disposed by this Court on

07.11.2019. Therefore, the present writ petition became infructuous.

3. Accordingly, this writ petition is dismissed as infructuous. No

order as to costs. Consequently, the connected W.M.P.No.27023 of 2016 is

closed.

27.10.2021 Index:Yes/No Speaking Order: Yes/No rna

To

1.The Chief Secretary to Puducherry, Government of Puducherry, Puducherry.

2.The Director, Directorate of Land and Survey Records, Puducherry Revenue Department, Revenue Complex, Saram, Puducherry.

3.The Settlement Officer - II, Directorate of Survey & Land Records, Revenue Complex, Saram, Puducherry.

https://www.mhc.tn.gov.in/judis/ W.P.No.31175 of 2016

G.K.ILANTHIRAIYAN,J.

rna

W.P.No.31175 of 2016 and W.M.P.No.27023 of 2016

27.10.2021

https://www.mhc.tn.gov.in/judis/