Karuppaiah vs P.Muniyandi ... 1St
2021 Latest Caselaw 20819 Mad

                                                                            S.A.(MD)No.854 of 2008

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 08.10.2021

                                                      CORAM:

                             THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                             S.A.(MD)No.854 of 2008


                   Karuppaiah                      ... Appellant / Respondent / 1st Plaintiff


                                                      -Vs-


                   1.P.Muniyandi          ... 1st Respondent / 2nd Respondent / 1st Defendant
                   2.R.Muthuramalingam ... Respondent / 3rd Respondent / 3rd Defendant
                   3.R.Pitchamma            ... 2nd Respondent / Appellant / 2nd Defendant


                   PRAYER: Second Appeal filed under Section 100 of the Civil Procedure Code,

                   against the judgment and decree dated 28.03.2008 made in A.S.No.101 of 2006 on

                   the file of the Sub Judge, Sivagangai, reversing the judgment and decree dated

                   11.09.2006 made in O.S.No.192 of 2004 on the file of the District Munsif Court,

                   Manamadurai.

                                      For Appellant            : Mr.G.Mohan Kumar
                                      For R1                   : Mr.S.Srinivasaraghavan
                                      For R2 & R3            : Mr.M.Karthikeya Venkatachalapathy




https://www.mhc.tn.gov.in/judis/


                   1/3
                                                                        S.A.(MD)No.854 of 2008




                                                   JUDGMENT

The learned counsel on either side inform the Court that nothing

survives for further adjudication. The second appeal is closed as

infructuous. No costs.

08.10.2021

Internet : Yes/No Index : Yes/No rmi

To

1.The Sub Judge, Sivagangai.

2.The District Munsif Court, Manamadurai.

Copy To The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis/

S.A.(MD)No.854 of 2008

G.R.SWAMINATHAN.J.,

rmi

Judgment made in S.A.(MD)No.854 of 2008

08.10.2021

https://www.mhc.tn.gov.in/judis/