Navamani vs The Chairman
2021 Latest Caselaw 20721 Mad

                                                                             W.A.No.2369 of 2021

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 07.10.2021

                                                        CORAM

                          THE HONOURABLE Mrs.JUSTICE PUSHPA SATHYANARAYANA
                                                         and
                            THE HONOURABLE Mr.JUSTICE KRISHNAN RAMASAMY
                                                W.A. No.2369 of 2021

                      P.Karichiappan (Deceased)

                      1. Navamani
                      2. Priya
                      3. Prakash                                          ... Appellants
                                                        vs

                      1.The Chairman,
                        Tamil Nadu Electricity Board,
                        Anna Salai, Chennai 600 002.

                      2.The Assistant Executive Engineer,
                        Operation and Maintenance,
                        Gopi Electricity Distribution Circle,
                        Tamil Nadu Generation of Electricity and
                        Distribution Corporation, Nambiyur,
                        Gopi Taluk, Erode District.

                      3.The Assistant Executive Engineer (Distribution)
                        Gopi Electricity Distribution Circle,
                        Tamil Nadu Generation of Electricity and
                        Distribution Corporation, Nambiyur,
                        Gopi Taluk, Erode District.                       ... Respondents

                      1/4


http://www.judis.nic.in
                                                                                  W.A.No.2369 of 2021

                      Prayer: Writ Appeal filed under Clause 15 of the Letters Patent r/w Article

                      226 of the Constitution of India to set aside the order passed by this Court

                      dated 26.04.2021 in W.P.No.15739 of 2011 and consequently allow the

                      Writ Petition as prayed for.

                                                         ****
                                    For Appellants        : Mr.P.K.Rajagopal

                                    For Respondents       : Mr.M.Abul Kalam
                                                            Standing Counsel for TANGEDCO

                                                         ****

                                                      JUDGMENT

[Judgment of Court was delivered by PUSHPA SATHYANARAYANA, J.]

The Writ Appeal is directed against the order dated 26.04.2021

passed by the learned Single Judge in W.P.No.15739 of 2011.

2. After arguing for some time, the learned counsel for the

appellants wants to withdraw the writ appeal, retaining the permission

granted by the learned Single Judge in the said Writ Petition to go before

the Appellate Authority.

http://www.judis.nic.in W.A.No.2369 of 2021

3. Accordingly, the Writ Appeal is dismissed as withdrawn,

granting liberty to the appellants to file a statutory appeal before the

Appellate Authority within a period of thirty days from the date of receipt of

a copy of this judgment. No costs.

                                                                      [P.S.N., J.]           [K.R., J.]

                                                                              07.10.2021
                      Index        : Yes/No

                      srn
                      To

                      1.The Chairman,

Tamil Nadu Electricity Board, Anna Salai, Chennai 600 002.

2.The Assistant Executive Engineer, Operation and Maintenance, Gopi Electricity Distribution Circle, Tamil Nadu Generation of Electricity and Distribution Corporation, Nambiyur, Gopi Taluk, Erode District.

3.The Assistant Executive Engineer (Distribution) Gopi Electricity Distribution Circle, Tamil Nadu Generation of Electricity and Distribution Corporation, Nambiyur, Gopi Taluk, Erode District.

http://www.judis.nic.in W.A.No.2369 of 2021

PUSHPA SATHYANARAYANA, J.

and KRISHNAN RAMASAMY, J.

srn

W.A.No.2369 of 2021

07.10.2021

http://www.judis.nic.in