Balambal vs Subramaniam
2021 Latest Caselaw 20480 Mad

                                                                                 S.A.No.2178 of 2003

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 05.10.2021

                                                         CORAM:

                             THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                                 S.A.No.2178 of 2003

                   Balambal                          ... Plaintiff / Respondent / Appellant


                                                         -Vs-


                   Subramaniam                       ... Defendant / Appellant / Respondent
                   PRAYER: Second Appeal filed under Section 100 of the Civil Procedure Code,
                   against the judgment and decree dated 19.11.2002 made in A.S.No.61 of 2002 on
                   the file of the Principal District Judge, Karur, reversing the judgment and decree
                   dated 20.12.2001 made in O.S.No.424 of 2000 on the file of the Additional
                   District Munsif, Karur.
                                         For Appellant          : Mr.M.Sriram
                                         For Respondent         : Mr.K.K.Ramakrishnan
                                         For Respondent         : Mr.C.Godwin
                                                     JUDGMENT

The plaintiff is the appellant. The sole respondent has passed away.

It appears that the details regarding the legal heirs of the respondent could

not be obtained. Therefore, this second appeal is dismissed as abated. No

costs. 05.10.2021

Internet : Yes/No Index : Yes/No rmi https://www.mhc.tn.gov.in/judis/

S.A.No.2178 of 2003

G.R.SWAMINATHAN.J.,

rmi

To

1.The Principal District Judge, Karur.

2.The Additional District Munsif, Karur.

Copy To The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

Judgment made in S.A.No.2178 of 2003

05.10.2021

https://www.mhc.tn.gov.in/judis/