The Commissioner vs S.S.Madurai Veeran
2021 Latest Caselaw 20379 Mad

                                                                          W.A(MD)No.1882 of 2021


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 04.10.2021
                                                      CORAM:
                               THE HONOURABLE MR.JUSTICE M.DURAISWAMY
                                                 AND
                              THE HONOURABLE MR.JUSTICE K.MURALI SHANKAR

                                            W.A(MD)No.1882 of 2021
                                                     and
                                           C.M.P(MD)No.8310 of 2021


                     The Commissioner,
                     Melur Municipality,
                     Melur Post & Taluk,
                     Madurai District.              ... Appellant/Respondent/Writ Petitioner


                                                        Vs.


                     S.S.Madurai Veeran             ... Respondent/Petitioner/Respondent



                     Prayer: Writ Appeal filed under Clause 15 of the Letters Patent
                     against the order, dated 15.03.2021 made in W.M.P(MD)No.8328 of
                     2020 in W.P(MD)No.22579 of 2019 on the file of this Court.


                                   For Appellant           : Mr.J.Gunaseelan Muthiah


                                   For Respondent          : Mr.T.Ravichandran




https://www.mhc.tn.gov.in/judis/
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                                                                         W.A(MD)No.1882 of 2021


                                                     JUDGMENT

(Judgment of the Court was delivered by M.DURAISWAMY,J.)

Mr.J.Gunaseelan Muthiah, learned counsel appearing for the

appellant seeks the permission of this Court to withdraw the Writ

Appeal.

2.Recording the submission made by the learned counsel for

the appellant, the Writ Appeal is dismissed as withdrawn. No costs.

Consequently, connected Miscellaneous Petition is closed.

                                                          [M.D.,J]      [K.M.S.,J.]
                                                                 04.10.2021

                     Index          :Yes/No
                     Internet       :Yes/No
                     indu/ps

                     Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1882 of 2021

To

The Commissioner, Melur Municipality, Melur Post & Taluk, Madurai District.

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1882 of 2021

M.DURAISWAMY,J.

and

K.MURALI SHANKAR,J.

indu/ps

W.A(MD)No.1882 of 2021

04.10.2021

https://www.mhc.tn.gov.in/judis/