Shanmugam vs Govindsamy
2021 Latest Caselaw 20355 Mad

                                                                                     S.A.No.234 of 2010

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 04.10.2021

                                                       CORAM:

                                   THE HONOURABLE MRS. JUSTICE R. HEMALATHA

                                                  S.A.No.234 of 2010
                                                          and
                                             M.P.Nos.1 of 2010 & 1 of 2015

                     Shanmugam                                                 ... Appellant
                                                            vs.

                     Govindsamy                                                 ... Respondent

                     Prayer : Second Appeal filed under Section 100 of the Civil Procedure
                     against the decree and judgment dated 27.11.2009 in A.S. No.59 of 2006
                     on the file of the Sub Court, Arani, upholding the decree and judgment
                     dated 30.01.2006 in O.S. No.338 of 1998 on the file of the District
                     Munsif Court, Arani.


                                            For Appellant         : Mr.K.Govi Ganesan
                                            For Respondent        : Mr.V.Rajendran


                                                     JUDGMENT

The learned counsel appearing for the appellant seeks

permission of this Court to withdraw this second appeal. He has also filed

a Memo dated 30.09.2021 to that effect.

https://www.mhc.tn.gov.in/judis/ S.A.No.234 of 2010

2.Recording the above said submission and the memo, this

second appeal is dismissed as withdrawn. No costs. Consequently, the

connected miscellaneous petitions are closed.

04.10.2021

Index : Yes/No Speaking / Non-speaking order mtl/ham

To

1. The Sub Court, Arani.

2. The District Munsif Court, Arani.

3. The Section Officer, VR Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis/ S.A.No.234 of 2010

R.HEMALATHA, J.

mtl/ham

S.A.No.234 of 2010 and M.P.Nos.1 of 2010 & 1 of 2015

04.10.2021

https://www.mhc.tn.gov.in/judis/