Chinnathambi vs Marimuthu
2021 Latest Caselaw 23342 Mad

                                                                                   S.A.No.637 of 2012

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED : 29.11.2021

                                                        CORAM:

                           THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN

                                                    S.A.No.637 of 2012

                     Chinnathambi                                  ... Appellant/Plaintiff
                                                           Vs.
                     1.Marimuthu
                     2.Anbalagan
                     3.Senthilkumar
                     4.Natarajan
                     5.Arunachalam                                 ... Respondents/Defendants

                     PRAYER: This Second Appeal has been filed under Section 100 of CPC
                     against the judgment and decree passed in A.S.No.43 of 2010, by the
                     Sub-Court, Chidambaram, dated 21.10.2011, confirming the judgment
                     and decree passed in O.S.No.16 of 2008, by the District Munsif cum
                     Judicial Magistrate Court, Parangipettai, dated 08.09.2010.


                                    For Appellant        : No appearance
                                    For Respondents     : No appearance
                                                      JUDGMENT

When the matter was listed on 15.11.2021, there was no

representation for the appellant and hence, the matter was directed to be

posted to 26.11.2021, under the caption 'for dismissal'.

RMT.TEEKAA RAMAN, J.

https://www.mhc.tn.gov.in/judis

S.A.No.637 of 2012

dua

2.Even today (29.11.2021), when the matter is called none

appeared for both the parties, inspite of the matter being listed under the

caption 'for dismissal'.

3.Accordingly, this Second Appeal stands dismissed for default.

No costs.

29.11.2021

Internet : Yes dua

To

1.The Sub-Court, Chidambaram.

2.The District Munsif cum Judicial Magistrate Court, Parangipettai.

S.A.No.637 of 2012

https://www.mhc.tn.gov.in/judis