Thangammal vs Chinnaponnu
2021 Latest Caselaw 22922 Mad

                                                              C.R.P.(PD)Nos.2113 and 2114 of 2016

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 23.11.2021

                                                      CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI

                                         C.R.P.(PD)Nos.2113 & 2114 of 2016
                                            and C.M.P.No.11055 of 2016

                     Thangammal                                      .. Petitioner in both C.R.Ps.
                                                            Vs.
                     Thandayammal (deceased)
                     1.Chinnaponnu
                     2.Palanisamy
                     3.Kuppammal
                     4.Arul @ Arularasan
                     5.Nathiya
                     6.Krishnamoorthy
                     7.Krishnaveni
                     8.Thangamani                                  .. Respondents in both C.R.Ps.
                       (Cause title accepted vide order of
                        Court dated 09.06.2016 by CTSJ made
                        in CMP.Nos.8478 & 8479/2016 in
                        CRP.PD.SR.31684 & 31687/2016)

                        (Respondents 2, 6 to 8 herein remained
                        exparte, hence notice is dispensed with)

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                                                                   C.R.P.(PD)Nos.2113 and 2114 of 2016


                     COMMON PRAYER: Civil Revision Petitions filed under Article 227

                     of the Constitution of India against the fair and decreetal order dated

                     19.02.2016 made in I.A.Nos.20 & 21 of 2016 in O.S.No.98 of 2011 on

                     the file of the I Additional District Court, Salem.

                     In both C.R.Ps:

                                  For Petitioner    : Mr.V.Sekar

                                  For Respondents : No appearance for R1 & R3
                                                    Mr.R.Krishna Prasad for
                                                    M/s.Sarvabhauman Associates for R4 & R5

                                                   COMMON ORDER

                            (This matter is heard through video conferencing/Hybrid mode)

                                     The learned counsel appearing for the petitioner submitted that

                     both the Civil Revision Petitions are filed against the order of dismissal

                     dated 19.02.2016 made in I.A.Nos.20 and 21 of 2016 in O.S.No.98 of

                     2011 filed under Order XVIII Rule 17 & Section 151 of Civil Procedure

                     Code and Order VII Rule 14(3) & Section 151 of Civil Procedure Code.

                     Pending Civil Revision Petitions, the suit itself has been decreed by




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                                                                  C.R.P.(PD)Nos.2113 and 2114 of 2016

                     the judgment and decree dated 15.03.2019 and nothing survives in both

                     the Civil Revision Petitions.



                                  2.Recording the above submissions made by the learned counsel

                     appearing for the petitioner, both the Civil Revision Petitions are

                     dismissed         as   infructuous.   No   costs.   Consequently,    connected

                     Miscellaneous Petition is closed.



                                                                                         23.11.2021

                     vkr




                     To

                     The I Additional District Judge,
                     Salem.




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https://www.mhc.tn.gov.in/judis
                                     C.R.P.(PD)Nos.2113 and 2114 of 2016




                                                V.M.VELUMANI, J.

vkr

C.R.P.(PD)Nos.2113 & 2114 of 2016 and C.M.P.No.11055 of 2016

23.11.2021

https://www.mhc.tn.gov.in/judis