M.A.Mohammed Jaleel vs Mr.A.K.Nageswara Rao
2021 Latest Caselaw 22078 Mad

                                                                                       AS.No.99/2018


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 09.11.2021

                                                          CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                          AS.No.99/2018 & CMP.No.2634/2018

                                                   [Video Conferencing]

                    M.A.Mohammed Jaleel                                             .. Appellant
                                                             Vs.

                    1.Mr.A.K.Nageswara Rao
                    2.Mrs.Bagirathi                                                 .. Respondents

                    Prayer:- Appeal Suit filed under Section 96 of the Civil Procedure Code
                    read with Order 41 Rule 1 CPC to set aside the judgment and decree
                    passed in OS.No.7517/2010 dated 19.01.2018 on the file of the learned
                    XIX Additional Judge, City Civil Court, Chennai.

                                       For Appellant                :   Mr. M.Abdul Nazeer

                                                        JUDGMENT

1. Mr.M.Abdul Nazeer, learned counsel for the appellants seeks

permission of this Court to withdraw the present Appeal Suit. He

further submitted that a Memo dated 08.11.2021 has also been filed

before the Registry to that effect.

AS.No.99/2018

2. In view of the submission and in view of the filing of the Memo

dated 08.11.2021, the present Appeal Suit is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous

petition stands closed.

3. The appellant is also entitled to refund of Court fee as per law.

09.11.2021 AP Internet : Yes

To

1.XIX Additional Judge, City Civil Court, Chennai.

2.The VR Section, High Court, Chennai.

AS.No.99/2018

S.S.SUNDAR, J.,

AP

AS.No.99/2018

09.11.2021

https://www.mhc.tn.gov.in/judis 3