Jery'S Construction vs Rrb Energy Limited
2021 Latest Caselaw 5943 Mad

                                                                     C.M.A.Nos.4843 & 4845 of 2019

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 05.03.2021

                                                       CORAM

                              THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM

                                           C.M.A.Nos.4843 & 4845 of 2019
                                          C.M.P.Nos.27919 & 27921 of 2019

                     Jery's Construction
                     Rep.by E.Mohammed Misran
                     Son of Kameed Ebramsha
                     Having Office at
                     No.220, Skathi Nagar,
                     Tenkasi,
                     Tirunelveli District-627 811.       .. Appellant in C.M.A.No.4843 of 2019

                     Sahys Green Energy Service
                     Represented by its Proprietor M.Jarena Begam
                     Wife of Mohammed Misran
                     Having office at
                     220, Skathi Nagar, Tenkasi,
                     Tirunelveli District-627 811.     .. Appellant in C.M.A.No.4845 of 2019

                                                          vs.

                     1.RRB Energy Limited, Poonamalle
                       Represented by Kannan Kumar.

                     2.Mr.Sundaram,
                      Head Service, Poonamalle
                      RRB Energy Limited

                       Respondents 1 and 2 are having their office

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                                                                       C.M.A.Nos.4843 & 4845 of 2019

                     at RRB Energy Limited,
                     182/2, By pass Road, Poonamalle.

                     3.Sarvesh Kumar, President &
                       Chief Operating Officer,
                       RRB Energy Limited.

                     4.Rakesh Bakshi, Chairman and Managing Director,
                       RRB Energy Limited,

                     Respondents 3 and 4 are having their
                     office at RRB Energy Limited
                     GA-1/B-1 Extension
                     Mohan Co-operative Industrial Estate,
                     Mathura Road,
                     New Delhi-110 044.                               .. Respondents in both appeals
                     COMMON PRAYER : Civil Miscellaneous Appeals filed under Order 43
                     Rule 1(q) of C.P.C, against the order and decree dated 04.12.2019 made in
                     I.A.No.03 of 2019 in O.S.Nos.307 & 306 of 2019 on the file of the III
                     Additional District Judge, Tiruvallur at Poonamallee.
                                   In both appeals:

                                   For Appellants             : Mr.V.Raghavachari

                                   For Respondents             :No-appearance


                                                     COMMON JUDGMENT


                                   The learned counsel appearing on behalf of the appellants through

                     video-conferencing made a submission that the issues between the parties

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                                                                   C.M.A.Nos.4843 & 4845 of 2019

                     had already been settled. Thus, as per the instructions of the appellants, he

                     has chosen to withdraw the appeals.



                             2. In view of the above, the Civil Miscellaneous Appeals stand

                     dismissed as withdrawn. No costs. Consequently, connected miscellaneous

                     petitions are also closed.



                                                                                    05.03.2021

                     ssb
                     Index: Yes/No
                     Internet:Yes/No
                     Speaking order/Non-Speaking Order




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                                                                   C.M.A.Nos.4843 & 4845 of 2019




                                                                      S.M.SUBRAMANIAM, J.

ssb

To

III Additional District Judge, Tiruvallur at Poonamallee.

C.M.A.Nos.4843 & 4845 of 2019

05.03.2021

https://www.mhc.tn.gov.in/judis/