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R.Ashok vs The District Collector
2021 Latest Caselaw 5647 Mad

Citation : 2021 Latest Caselaw 5647 Mad
Judgement Date : 3 March, 2021

Madras High Court
R.Ashok vs The District Collector on 3 March, 2021
                                                                           W.P.No.4821 of 2021

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 03.03.2021

                                     CORAM: JUSTICE N.SESHASAYEE

                                                  WP.No.4821 of 2021

                     R.Ashok                                           ...Petitioner

                                                         -Vs-
                     1. The District Collector,
                     Chengalpattu District,
                     Chengalpattu.

                     2. The District Revenue Officer,
                     Chengalpattu District,
                     Chengalpattu.

                     3. The Revenue Divisional Officer,
                     Madurantakam, Chengalpattu District.

                     4. The Tahsildar,
                     Cheyyur Taluk Office,
                     Cheyyur,
                     Changalpattu District.                                ...Respondents

                     Prayer: Writ Petition is filed under Article 226 of the Constitution of
                     India, to issue a Writ of Mandamus, directing the 2nd respondent herein
                     to consider the petitioner's representation dated 11.01.2021, submitted
                     with a request to rectify the mistake in the FMB in Survey No.238/9B
                     and 238/10A, and 238/10B of Kolathur Malacherry Village, Cheyyur
                     Taluk, Changalpattu District in the light of the judgments in O.S.No.114
                     of 2009 and A.S.No.22 of 2017 and pass orders, within a reasonable time


                    1/5
https://www.mhc.tn.gov.in/judis/
                                                                              W.P.No.4821 of 2021

                     as stipulated by this Court.

                                   For Petitioner      : Mr.P.Murali
                                   For R1 to R4        : Mrs.R.Janaki,
                                                         Additional Government Pleader


                                                       ORDER

This Writ Petition is filed by the petitioner seeking a direction to the 2nd

respondent herein to consider the petitioner's representation dated

11.01.2021, submitted with a request to rectify the mistake in the FMB in

Survey Nos.238/9B and 238/10A, and 238/10B of Kolathur Malacherry

Village, Cheyyur Taluk, Changalpattu District in the light of the

judgments made in O.S.No.114 of 2009 and A.S.No.22 of 2017.

2.Mrs.R.Janaki, learned Additional Government Pleader entered

appearance for the respondents and submitted that an enquiry is

scheduled to take place on 20.05.2021 at 3.00 p.m at the office of the

Tahsildar, the fourth respondent herein.

3.The said statement of the learned Additional Government Pleader is

recorded.

https://www.mhc.tn.gov.in/judis/ W.P.No.4821 of 2021

4.In view of the above, no further direction is required to be given except

that the second respondent is directed to issue notice to all the parties

who are likely to be affected by his decision, provide them a fair and

effective hearing and to dispose of the petitioner's representation dated

11.01.2021 through a speaking order within a period of eight (8) weeks

after the conclusion of the General Elections to the Legislative Assembly

– 2021.

5.The Writ Petition is disposed of accordingly. No costs.

03.03.2021

Index : Yes/No Internet : Yes/No

dn

https://www.mhc.tn.gov.in/judis/ W.P.No.4821 of 2021

To

1. The District Collector, Chengalpattu District, Chengalpattu.

2. The District Revenue Officer, Chengalpattu District, Chengalpattu.

3. The Revenue Divisional Officer, Madurantakam, Chengalpattu District.

4. The Tahsildar, Cheyyur Taluk Office, Cheyyur, Changalpattu District.

https://www.mhc.tn.gov.in/judis/ W.P.No.4821 of 2021

N.SESHASAYEE, J.,

dn

W.P.No.4821 of 2021

03.03.2021

https://www.mhc.tn.gov.in/judis/

 
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