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M.Parasuraman vs K.Meenakskhi Sundaram
2021 Latest Caselaw 5383 Mad

Citation : 2021 Latest Caselaw 5383 Mad
Judgement Date : 1 March, 2021

Madras High Court
M.Parasuraman vs K.Meenakskhi Sundaram on 1 March, 2021
                                                                                  SA (MD) No.227 of 2015


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 Dated: 01.03.2021

                                                       CORAM:

                            THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                              S.A(MD)No.227 of 2015

                  M.Parasuraman                            ... Appellant/Respondent/Defendant

                                                         -vs-
                  K.Meenakskhi Sundaram                    ... Respondent/Appellant/Plaintiff

                  PRAYER: Second Appeal is filed under Section 100 of Civil Procedure Code
                  against the judgment and decree dated 29.10.2013 made in A.S.No.32 of 2011 on
                  the file of the District Court, Sivagangai, reversing the judgment and decree dated
                  22.09.2011 made in O.S.No.43 of 2007 on the file of the Subordinate Court,
                  Sivagangai.


                                       For Appellant    : Mr.PTS.Narendra Vasan

                                       For Respondent : Mr.M.V.Venkataseshan




                  1/3

http://www.judis.nic.in
                                                                                  SA (MD) No.227 of 2015


                                                   JUDGMENT

Mr.PTS.Narendra Vasan, learned counsel appearing for the appellant would

submit that the matter is settled out of court. Recording the said submission, this

appeal is dismissed as settled out of court. No costs.

                                                                                          01.03.2021



                  Internet : Yes / No
                  Index    : Yes / No
                  CM

                  To,

1.The District Court, Sivagangai.

2. The Subordinate Court, Sivagangai.

3. The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

http://www.judis.nic.in SA (MD) No.227 of 2015

R.SUBRAMANIAN, J.

CM

Order made in S.A(MD)No.227 of 2015

01.03.2021

http://www.judis.nic.in

 
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