Ettayee Ammal vs S. Rajathi Ammal
2021 Latest Caselaw 12701 Mad

                                                                                    S.A.No.558 of 2006

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 29.06.2021

                                                        CORAM:

                                   THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                                                   S.A.No.558 of 2006



                     1. Ettayee ammal
                     2. Palaniammal
                     3. Vimala
                     4. Ananda Kumar                                       ...   Appellants
                                                        Versus

                     S. Rajathi Ammal                                      ...   Respondent

                             Second Appeal filed under Section 100 of CPC against the
                     Judgment and Decree dated 09.09.2005 in A.S. No.61 of 2005 on the file
                     of Principal Subordinate Court, Salem, confirming the judgment and
                     decree dated 25.01.2005 in O.S. No.2117 of 2004 on the file of Principal
                     District Munsif Court, Salem.

                               For Appellants           : No Appearance
                               For Respondent           : Ms.Zeenath Begum

                                                        JUDGMENT

The matter is listed under the caption "for dismissal", today. There

is no representation on the side of the appellants, today. Even on the last

hearing date i.e., on 27.04.2021, there was no representation on the side

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S.A.No.558 of 2006

of the appellants. However, the learned counsel for the respondent is

present. Therefore, it can now be inferred that the appellants are not

interested to prosecute this Second Appeal. Accordingly, the Second

Appeal is dismissed for non prosecution. No costs.

29.06.2021

Index: Yes/No Internet: Yes/No Speaking Order/Non-Speaking Order vsi2

To

1. The Principal Subordinate Judge, Salem.

2. The Principal District Munsif, Salem.

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S.A.No.558 of 2006

ABDUL QUDDHOSE, J.

vsi2

S.A.No.558 of 2006

29.06.2021

https://www.mhc.tn.gov.in/judis/