The Management vs S.Sundaraman
2021 Latest Caselaw 12076 Mad

                                                                               W.A.No.2768 of 2019

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 21.06.2021

                                                            CORAM

                                      THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                       and
                                       THE HON'BLE MS.JUSTICE R.N.MANJULA

                                                  W.A.No.2768 of 2019
                                                          and
                                                 C.M.P.No.17747 of 2019

                     The Management
                     Tamil Nadu Slum Clearance Board,
                     No.5, Kamarajar Salai,
                     Chennai - 600 005.                                               .. Appellant

                                                              Vs

                     S.Sundaraman                                                   .. Respondent

                           Appeal filed under Clause 15 of Letters Patent against the order
                     dated 19.07.2019 made in W.M.P.No.36474 of 2018 in W.P.No.31289
                     of 2018.

                               For Appellant            :     Mr.B.S.Sundaramoorthi

                               For Respondent           :     Ms.Kanimozhimathi


                                                        JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

Challenging the order dated 19.07.2019 made in

W.M.P.No.36474 of 2018 in W.P.No.31289 of 2018, the present appeal

has been filed.

https://www.mhc.tn.gov.in/judis/ W.A.No.2768 of 2019

2. Learned counsel appearing for the appellant submits that the

matter has been settled and seeks permission to withdraw this appeal.

3. In view of the above, the writ appeal stands dismissed as

withdrawn No costs. Consequently, connected miscellaneous petition is

closed.

(M.M.S., J.) (R.N.M., J.) 21.06.2021 Index:Yes/No mmi/ssm

https://www.mhc.tn.gov.in/judis/ W.A.No.2768 of 2019

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

W.A.No.2768 of 2019

21.06.2021

https://www.mhc.tn.gov.in/judis/