Govindasamy vs Pachiappan
2021 Latest Caselaw 12002 Mad

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                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 18.06.2021

                                                      CORAM :

                             THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                                  S.A.No.712 of 2001


                             Govindasamy                                          ... Appellant
                                                           Vs.

                     1.Pachiappan
                     2.Gobichettipalayam Municipality,
                     rep. by Gobichettipalayam.                          ... Respondents



                     Prayer:- This Memorandum of Second Appeal is filed under Section 100
                     of Civil Procedure Code against the judgment and decree dated
                     19.10.2000 made in A.S.No.9 of 2000 on the file of the Principal Sub
                     Court, Gobichettipalayam confirming the judgment and decree dated
                     21.12.1999 made in O.S.No.522 of 1996 on the file of the Principal
                     District Court, Gobichettipalayam.


                                           For Appellant         : M/s.R.Meenal
                                           For Respondents       : Mr.B.Anand for R1




                                                                        ABDUL QUDDHOSE.J.,
https://www.mhc.tn.gov.in/judis/
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                                                                                                 dn


                                                       JUDGMENT

The appellant has not taken steps to serve notice on the first

respondent as directed by Court on 26.04.2021.

2.The appeal is of the 2001. It appears that the appellant is not

interested in prosecuting the appeal and therefore, the Second Appeal is

dismissed for non prosecution. No costs.

18.06.2021

dn

To

1. The Principal Sub Court, Gobichettipalayam

2.The Principal District Court, Gobichettipalayam.

S.A.No.712 of 2001

https://www.mhc.tn.gov.in/judis/