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P.Kamala Kannan vs The Managing Director
2021 Latest Caselaw 15122 Mad

Citation : 2021 Latest Caselaw 15122 Mad
Judgement Date : 28 July, 2021

Madras High Court
P.Kamala Kannan vs The Managing Director on 28 July, 2021
                                                                       W.A.No.1141 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 28.07.2021

                                                     CORAM

                     THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA

                                                       and

                           THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                               W.A.No.1141 of 2017
                                                       and
                                              C.M.P.No.15868 of 2017

                  P.Kamala Kannan                                           .. Appellant
                                                       Vs.

                  1.The Managing Director,
                    Repco Bank Limited,
                    Head Office,
                    No.33, North Usman Road,
                    T.Nagar, Chennai 600 017.

                  2.The Chief General Manager,
                    Repco Bank Limited,
                    Administration Department,
                    Personnel Wing,
                    Head Office, No.33, North Usman Road,
                    T.Nagar, Chennai 600 017.

                  3.The Liaison Officer,
                    SC/ST Cell,
                    Head Office,
                    No.33, North Usman Road,
                    T.Nagar,
                    Chennai 600 017.

                 Page 1/4
https://www.mhc.tn.gov.in/judis/
                                                                              W.A.No.1141 of 2017



                  4. The Regional Director,
                     National Commission for Scheduled Caste
                     and Scheduled Tribes, 2nd Floor, Block 5,
                     Shastri Bhawan, Chennai 600 032                         .. Respondents

                                                          ***
                  Prayer: Writ Appeal filed under Clause 15 of Letters Patent praying to set
                  aside the order dated 05.07.2017 passed in W.P.No.13254 of 2017 and allow
                  the Writ Appeal.
                                                          ***

                                   For Appellant    : Mr.S.Radhakrishnan - No Appearance.
                                   For Respondents : Mr.R.Ilangovan
                                   1 to 3
                                   For Respondent-4 : Mr.S.N.Parthasarathi
                                                      Senior Central Government
                                                      Standing Counsel

                                                     JUDGMENT

(Judgment of Court was delivered by PUSHPA SATHYANARAYANA, J.)

When the matter was taken up for hearing on 08.07.2021, there was no

representation for the appellant / petitioner. Hence, the Registry was directed

to list the matter on 28.07.2021 under the caption 'for dismissal'.

2. Even today (28.07.2021), when the matter is called, there is no

representation for the appellant either in person or through counsel. Hence,

Page 2/4 https://www.mhc.tn.gov.in/judis/ W.A.No.1141 of 2017

this Writ Appeal is dismissed for non prosecution. No costs. Consequently,

connected miscellaneous petition is closed.

                                                                  [P.S.N. J.]      [K.R. J.]
                                                                          28.07.2021
                  Index            : Yes/No
                  Internet          : Yes/No
                  srn

                  To

1.The Managing Director, Repco Bank Limited, Head Office, No.33, North Usman Road, T.Nagar, Chennai 600 017.

2.The Chief General Manager, Repco Bank Limited, Administration Department, Personnel Wing, Head Office, No.33, North Usman Road, T.Nagar, Chennai 600 017.

3.The Liaison Officer, SC/ST Cell, Head Office, No.33, North Usman Road, T.Nagar, Chennai 600 017.

4. The Regional Director, National Commission for Scheduled Caste and Scheduled Tribes, 2nd Floor, Block 5, Shastri Bhawan, Chennai 600 032

Page 3/4 https://www.mhc.tn.gov.in/judis/ W.A.No.1141 of 2017

PUSHPA SATHYANARAYANA, J.

and KRISHNAN RAMASAMY, J.

srn

W.A.No.1141 of 2017 and C.M.P.No.15868 of 2017

28.07.2021

Page 4/4 https://www.mhc.tn.gov.in/judis/

 
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