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The Secretary vs R. Dowlathkhan
2021 Latest Caselaw 14840 Mad

Citation : 2021 Latest Caselaw 14840 Mad
Judgement Date : 26 July, 2021

Madras High Court
The Secretary vs R. Dowlathkhan on 26 July, 2021
                                                                     W.A(MD)No.1454 of 2021

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 26.07.2021

                                                   CORAM:

                                   THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
                                                     and
                                     THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                            W.A(MD)No.1454 of 2021

                The Secretary,
                District Market Committee,
                Agricultural Department,
                199, Madurai Road,
                Tiruchirappalli – 620 008
                Tiruchirappalli District
                                                                     ...Appellant

                                                     Vs.
                1. R. Dowlathkhan

                2. R. Veeraiyan

                3. M. Sundar

                4. S. Kasinathan

                5. P. Kathiresan

                6. P. Ramachandiran

                7. M. Arokiasamy

                8. R. Palanivel

                9. B. Chandra Sekaran

                10. S. Ramasamy

                11. C. Thangappan

                12. N. Ponapandian

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                                                             W.A(MD)No.1454 of 2021



                13. S. Radhakrishanan

                14. C. Natarajan

                15. R. Parthasarathy

                16. A. Thangavelu

                17. M. Mariadoss

                18. G. Amalraj

                19. A. Muthu

                20. M. Sivananthan

                21. S. Swaminathan

                22. M. Savarimuthu

                23. N. Gopalakrishnan

                24. P.R. Venugopal

                25. G. Kaliyamoorthy

                26. P. Sakthivel

                27. P. Sundaramoorthy

                28. The Principal Secretary to Government,
                    Public Health Department,
                    Secretariat, Chennai – 600 009

                29 The Secretary to government,
                   Hindu Religious Endowment Department,
                   Secretariat, Chennai – 600 009

                30. The Secretary to Government,
                    Public Works Department,
                    Secretariat, Chennai – 600 009

                31. The Secretary to Government,

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                                                           W.A(MD)No.1454 of 2021

                       Agriculture Department,
                       Secretariat,
                       Chennai – 600 009

                32. The Secretary to Government,
                    Forest Department,
                    Secretariat,
                    Chennai – 600 009

                33. The Secretary to Government
                    Industries and Commerce Department
                    Secretariat,
                    Chennai – 600 009

                34 The Secretary to Government
                   School Education Department
                   Secretariat
                   Chennai – 600 009

                35 The Secretary to Government,
                   Public Department
                   Secretariat,
                   Chennai – 600 009

                36 The District Collector,
                   Tiruchirappalli
                   Tiruchirappalli District

                37 The Deputy Director of Public Health,
                   Tiruchirappalli,
                   Tiruchirappali District

                38 The Joint Director of Public Health
                   and Family Welfare,
                   Headquarters Hospital,
                   Tiruchirappalli,
                   Tiruchirappalli District

                39. The Assistant Commissioner of
                    Hindu Religious and Endowment Board,
                    Tiruchirappalli – 620 002,
                    Tiruchirappalli District



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                                                                     W.A(MD)No.1454 of 2021

                40. The Executive Engineer,
                    Public Works Department,
                    Periyar Dam Special Division,
                    Cumbum, Madurai District.

                41. The Superintending Engineer
                    Agriculture Engineering Department
                    Jail Corner, Trichirappalli – 620 020
                    Tiruchirappalli District

                42 The Assistant Director for Ex-Service Men,
                   19, Wireless Road, Cantonment,
                   Tiruchirappalli – 620 001,
                   Tiruchirappalli District

                43 The Superintending Engineer,
                   Highways and Nabard Rural Roads Division,
                   Tiruchirappalli, Tiruchirappalli District

                44 The Superintending Engineer,
                   Water Resource Organization,
                   Public Works Department,
                   Tiruchirappalli – 620 020

                45 The District Forest Officer
                   Court Complex, Tiruchirappalli,
                   Tiruchirappalli District

                46 The Manager
                   District Industries Centre,
                   Tiruchirappalli,
                   Tiruchirappalli District

                47 The District Educational Officer,
                   Collectorate Campus,
                   Tiruchirappalli – 620 001
                   Tiruchirappalli District
                                                                      ...Respondents

                Prayer: Writ Appeal filed under Section 15 of the Letters Patent Act to set
                aside the order dated 01.08.2013 passed in W.P.(MD).No.12866 of 2013.




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                                                                                           W.A(MD)No.1454 of 2021

                                   For Appellant                     : Mr. A.K. Manikkam
                                                                       Learned Senior Government Counsel
                                   For Respondents                   : Mr. S. Visvalingam
                                                                       For R1 to R27



                                                                JUDGMENT

[Judgment of the Court was made by T.S.SIVAGNANAM, J.]

Heard Mr. A.K. Manikkam, learned Government Counsel for the

appellant and Mr. Visvalingam, learned counsel appearing for the

respondents 1 to 27.

2. The Writ Petition was filed by the respondents claiming

Selection Grade and Special Grade, which was allowed by the learned

Single Judge by order dated 01.08.2013. Similar orders were passed in

other writ petitions as well and some of them travelled up to the Hon'ble

Supreme Court and the appeals filed by the drivers, who were similarly

placed as that of the respondents were dismissed. One such case before

the Hon'ble Supreme Court is “P. Singaravelan vs District Collector

Tirupur and others, Civil Appeal Nos.9533 to 9537 of 2019” dated

18.12.2019 wherin the Hon'ble Court held as follows:

5. As discussed supra, it has not been disputed before us that the drivers concerned were not entitled to any promotional avenues. Thus, it is evident that the High Court rightly concluded that the drivers were entitled to the full https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1454 of 2021

benefits of the appropriate pay scale under Schedule II of the 1998 Rules. However, in light of our foregoing finding that persons employed in the post of drivers in various departments in the Government of Tamil Nadu are only entitled to Ordinary, Selection and Special Grade pay scales in terms of Serial No. 6 of Schedule II of the 1998 Rules, i.e. at Rs. 3200-4900, Rs. 4000-6000 and Rs. 4300-6000 respectively, we have no hesitation to hold that the High Court erred in directing fixation of such pay scales to drivers employed at the High Court in terms of Serial No. 8 of the Schedule II, fixing Selection Grade and Special Grade scales of pay of Rs. 5000-8000 and Rs. 5500- 9000 respectively.

6. The appeals are therefore allowed partly, to the extent that the State Government is directed to fix the pay scale benefits available to the Respondents in the instant appeals in terms of Serial No. 6 of Schedule II of the 1998 Rules under G.O. Ms. No. 162.

3. The Division Bench of this Court in W.A.No.314 of 2020 and

W.A.No.164 of 2017, by judgment dated 27.02.2020, had allowed the

appeals filed by the Government. Following the same, the Writ Appeal is

allowed and the order passed in the Writ Petition is set aside. No costs.

                                                                              [T.S.S., J]        [S.A.I., J]

                                                                                     26.07.2021
                Index    : Yes / No
                Internet : Yes / No
                mnr




https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1454 of 2021

Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

Copy To:-

1 The Secretary, District Market Committee, Agricultural Department, 199, Madurai Road, Tiruchirappalli – 620 008

2 The Principal Secretary to Government, Public Health Department, Secretariat, Chennai – 600 009

3 The Secretary to government, Hindu Religious Endowment Department, Secretariat, Chennai – 600 009

4 The Secretary to Government, Public Works Department, Secretariat, Chennai – 600 009

5 The Secretary to Government, Agriculture Department, Secretariat, Chennai – 600 009

6 The Secretary to Government, Forest Department, Secretariat, Chennai – 600 009

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1454 of 2021

7 The Secretary to Government Industries and Commerce Department Secretariat, Chennai – 600 009

8 The Secretary to Government School Education Department Secretariat Chennai – 600 009

9 The Secretary to Government, Public Department Secretariat, Chennai – 600 009

10 The District Collector, Tiruchirappalli Tiruchirappalli District

11 The Deputy Director of Public Health, Tiruchirappalli, Tiruchirappali District

12 The Joint Director of Public Health and Family Welfare, Headquarters Hospital, Tiruchirappalli, Tiruchirappalli District

13. The Assistant Commissioner of Hindu Religious and Endowment Board, Tiruchirappalli – 620 002, Tiruchirappalli District

14. The Executive Engineer, Public Works Department, Periyar Dam Special Division, Cumbum, Madurai District.

15. The Superintending Engineer Agriculture Engineering Department Jail Corner, Trichirappalli – 620 020 Tiruchirappalli District

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1454 of 2021

16 The Assistant Director for Ex-Service Men, 19, Wireless Road, Cantonment, Tiruchirappalli – 620 001, Tiruchirappalli District

17 The Superintending Engineer, Highways and Nabard Rural Roads Division, Tiruchirappalli, Tiruchirappalli District

18 The Superintending Engineer, Water Resource Organization, Public Works Department, Tiruchirappalli – 620 020

19 The District Forest Officer Court Complex, Tiruchirappalli, Tiruchirappalli District

20 The Manager District Industries Centre, Tiruchirappalli, Tiruchirappalli District

21 The District Educational Officer, Collectorate Campus, Tiruchirappalli – 620 001 Tiruchirappalli District

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1454 of 2021

T.S.SIVAGNANAM,J.

and S.ANANTHI,J.

mnr

ORDER MADE IN W.A(MD)No.1454 of 2021

26.07.2021

https://www.mhc.tn.gov.in/judis/

 
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