Madras High Court
The Chairman vs V.M.Periyasamy on 22 July, 2021
W.A.Nos.2353, 2355 to 2357/2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.07.2021
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
and
THE HONOURABLE MR.JUSTICE V.SIVAGNANAM
W.A.Nos.2353 and 2355 to 2357/2012 and
M.P.No.1/2012 in all W.As. And
M.P.No.2/2012 in 2355 to 2357/2012
W.A.No.2353/2012 :
1. The Chairman,
Tamil Nadu Housing Board,
Nandanam, Chennai-600 035.
2. The Superintending and Executive Engineer
Administrative Officer,
Salem Housing Board,
Salem-636 008. ... Appellants
-vs-
1. V.M.Periyasamy
2. The State of Tamil Nadu
rep. by its Secretary to Government,
Housing and Urban Development Department,
Chennai. ... Respondents
Prayer: Writ appeal filed under Clause 15 of the Letters Patent
against the order dated 13.12.2011 made in W.P.No.10921/2010
passed by a learned Single Judge.
https://www.mhc.tn.gov.in/judis/
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W.A.Nos.2353, 2355 to 2357/2012
W.A.No.2355/2012 :
1. The Chairman,
Tamil Nadu Housing Board,
Nandanam, Chennai-600 035.
2. The Superintending and Executive Engineer,
Administrative Officer,
Salem Housing Board,
Salem-636 008. ... Appellants
-vs-
1. Gopalakrishnan
2. The State of Tamil Nadu
rep. by its Secretary to Government,
Housing and Urban Development Department,
Chennai. ... Respondents
Prayer: Writ appeal filed under Clause 15 of the Letters Patent
against the order dated 13.12.2011 made in W.P.No.10923/2010
passed by a learned Single Judge.
W.A.No.2356/2012 :
1. The Chairman,
Tamil Nadu Housing Board,
Nandanam, Chennai-600 035.
2. The Superintending and Executive Engineer,
Administrative Officer,
Salem Housing Board,
Salem-636 008.
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2/6
W.A.Nos.2353, 2355 to 2357/2012
3. Assistant Revenue Officer,
Salem, Housing Board Development Unit,
Ayyanthirumaligai Road,
Salem-636 008. ... Appellants
-vs-
1. Mala
2. The State of Tamil Nadu
rep. by its Secretary to Government,
Housing and Urban Development Department,
Chennai. ... Respondents
Prayer: Writ appeal filed under Clause 15 of the Letters Patent
against the order dated 13.12.2011 made in W.P.No.22748/2010
passed by a learned Single Judge.
For Appellant : Mrs.Dr.R.Gowri
For 2nd respondent: Mr,V.Manokaran,
Government Advocate
W.A.No.2357/2012 :
1. The Chairman,
Tamil Nadu Housing Board,
Nandanam, Chennai-600 035.
2. The Superintending and Executive Engineer
Administrative Officer,
Salem Housing Board,
Salem-636 008.
3. Assistant Revenue Officer,
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W.A.Nos.2353, 2355 to 2357/2012
Salem, Housing Board Development Unit,
Ayyanthirumaligai Road,
Salem-636 008. ... Appellants
-vs-
1. K.Raja @ Sundari
2. The State of Tamil Nadu
rep. by its Secretary to Government,
Housing and Urban Development Department,
Chennai. ... Respondents
Prayer: Writ appeal filed under Clause 15 of the Letters Patent
against the order dated 13.12.2011 made in W.P.No.22822/2010
passed by a learned Single Judge.
In all W.As.
For Appellants : Mrs.Dr.R.Gowri
For 2nd respondent: Mr,V.Manokaran,
Government Advocate
COMMON JUDGMENT
(Judgment of the Court was pronounced by T.RAJA.J)
Dr.R.Gowri, learned Counsel appearing for the appellants in all
these Writ Appeals sought permission of this Court to withdraw all
these Writ Appeals as per the instructions received from the appellants
herein and she has also made an endorsement to that effect.
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W.A.Nos.2353, 2355 to 2357/2012
2. Recording the same, permission is granted to withdraw all
these Writ Appeals. Accordingly, all these Writ Appeals are dismissed
as withdrawn. No costs. Consequently, connected Miscellaneous
Petitions are closed.
(T.R.J.,) (V.S.G.J.,)
22.07.2021
Note : Issue order copy today (22.07.2021)
tsi
To
The Secretary to Government,
State of Tamil Nadu,
Housing and Urban Development Department,
Chennai.
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W.A.Nos.2353, 2355 to 2357/2012
T.RAJA, J.
and
V.SIVAGNANAM, J.
tsi
W.A.Nos.2353, 2355 to 2357/2012
22.07.2021
https://www.mhc.tn.gov.in/judis/
