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Jayalakshmi vs Narasimhamoorthy
2021 Latest Caselaw 14579 Mad

Citation : 2021 Latest Caselaw 14579 Mad
Judgement Date : 20 July, 2021

Madras High Court
Jayalakshmi vs Narasimhamoorthy on 20 July, 2021
                                                                              S.A.No.1725 of 2008

                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 20.07.2021

                                                     CORAM
                                      THE HON'BLE Ms.JUSTICE P.T.ASHA

                                               S.A.No.1725 of 2008

                      Jayalakshmi                                           ... Appellant

                                                      Vs

                      Narasimhamoorthy                                      ... Respondents

                      PRAYER : Second Appeal is filed under Section 100 of code of Civil

                      Procedure praying against the judgment and decree dated 21.01.2008

                      passed by the Subordinate Judge at Madurantakam in A.S.No.33 of 2006

                      which prepared by the Appellant herein against the decree and judgment

                      dated 12.12.2005 in O.S.No.100 of 1999 on the file of the District

                      Munsif Court, Madurantakam.

                                    For Appellant          : No Appearance
                                    For Respondent         : Mr. K.Govi Ganesan




                                                     JUDGMENT

http://www.judis.nic.in S.A.No.1725 of 2008

There was no representation on the side of the appellant on

08.07.2021 and therefore, the matter was directed to be listed under the

caption “for dismissal” on 20.07.2021. When the matter is taken for

hearing today, once again, there is no representation on the side of the

appellant. Hence, this Second Appeal is dismissed for default. No order

as to costs.

20.07.2021 Internet:Yes

kal

http://www.judis.nic.in S.A.No.1725 of 2008

To

1. The Subordinate Court, Madurantakam

2. The District Munsif Court, Madurantakam.

P.T.ASHA, J

http://www.judis.nic.in S.A.No.1725 of 2008

kal

S.A.No.1725 of 2008

20.07.2021

http://www.judis.nic.in

 
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