K.Shanmugam vs Chinnathayee
2021 Latest Caselaw 14439 Mad

                                                                              S.A.No.1032 of 2008

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 19.07.2021

                                                     CORAM
                                        THE HON'BLE Ms.JUSTICE P.T.ASHA

                                                S.A.No.1032 of 2008

                     1. K.Shanmugam
                     2. K.Manickavel                                  ... Appellants

                                                      Vs

                     1. Chinnathayee
                     2. Ramakrishnan
                     3. Ganesan
                     4. Kamala
                     5. Valli
                     6. Vasantha
                     7. Savithiri
                     8. Sivabakkiam
                     9. Pushpa
                     10.Sampoornam
                     11.Lakshmi
                     12.Shanthi
                     13.Vimala
                     14.Moorthy
                     15.Chinnaponnu
                     16.Kathirvel
                     17.Manimekalai
                     18.Eswari
                     19.Alamelu
                     20.Durairaj
                     21.Rajamani

                     1/4

https://www.mhc.tn.gov.in/judis/
                                                                              S.A.No.1032 of 2008

                     22.Srinivasan
                     23.Lakshminarayanan
                     24.A.Sundarammal
                     25.A.Ramachandran
                     26.A.Ramalingam
                     27.A.Kumar
                     28.Mallika @ Mallikeswari
                     29.Jaya @ Jayalakshmi
                     30.Rajammal
                     31.Suseela
                     32.Saroja
                     33.Meenakshi
                     34.Venkataraman
                     35.Vijayalakshmi
                     36.Maheswari                                     ... Respondents


                     PRAYER : Second Appeal is filed under Section 100 of code of Civil

                     Procedure praying against the judgment and decree dated 07.02.2008 in

                     A.S.No.55 of 2007, passed by the Principal Subordinate Judge, Salem,

                     confirming the judgment and decree dated 24.11.2006 in O.S.No.1548 of

                     2004 passed by the II Additional District Munsif Court, Salem.

                                   For Appellants         : No Appearance

                                   For Respondents        : Mr.T.Sezhian for R2&R3
                                                            Mr.R.Asokan for R15,17,18 to 23
                                                            No appearance for R5, 6 to 14, 16,
                                                             24 to 37




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                                                                                S.A.No.1032 of 2008



                                                   JUDGMENT

The counsel who was earlier appearing on behalf of the appellant

had filed a memo dated 09.07.2021 stating that his clients viz., the

Appellants herein, had taken back the case bundle with the change of

vakalat. However, they have not to date entered appearance through

another counsel. The matter being listed continuously from 03.06.2021,

25.06.2021 and 13.07.2021 and the matter was directed to be listed today

showing the names of the appellants in the cause list.

2. Considering the fact that the appellants have not chosen to

defend the appeal and they have not engaged any counsel on their behalf.

This Second Appeal is dismissed for default. No order as to costs.

19.07.2021

Index : Yes

kal

https://www.mhc.tn.gov.in/judis/ S.A.No.1032 of 2008

P.T.ASHA, J

kal To

1. The Principal Subordinate Judge, Salem.

2. The II Additional District Munsif Court, Salem.

S.A.No.1032 of 2008

19.07.2021

https://www.mhc.tn.gov.in/judis/