S.Jeyamanickam vs Sarojini Selvarani
2021 Latest Caselaw 14208 Mad

                                                                                  C.M.A.(MD)No.477/2013

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 15.07.2021

                                                           CORAM:

                                     THE HONOURABLE MRS.JUSTICE R.THARANI

                                                   C.M.A.(MD)No.477 of 2013

                S.Jeyamanickam                                                      ... Appellant


                                                        Vs.
                Sarojini Selvarani                                                  ... Respondent


                Prayer: Civil Miscellaneous Appeal filed under Section 55 of the Divorce Act
                No.4 of 1869, against the order dated 29.06.2009 passed in I.D.O.P.No.162 of
                2006 on the file of the Principal District Judge, Tuticorin.


                                   For appellant     : MrS.Jessi Jeeva Priya
                                   For Respondent    : Mrs.J.Padmavathi Devi


                                                       JUDGMENT

The learned counsel for the appellant and the learned counsel for the

respondent are present.

https://www.mhc.tn.gov.in/judis/ C.M.A.(MD)No.477/2013

2.The learned counsel for the appellant filed a memo stating that the

appellant / S.Jeyamanickam died on 01.09.2018.

2.The said memo is recorded. Since the appellant is no more, nothing

survives for adjudication in this appeal. Hence, this Civil Miscellaneous

Appeal is dismissed as abated. No costs.

15.07.2021 Index : Yes / No Internet : Yes / No Ls

To

1.The Principal District Judge, Tuticorin.

2. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis/ C.M.A.(MD)No.477/2013

https://www.mhc.tn.gov.in/judis/ C.M.A.(MD)No.477/2013

R.THARANI.,J.

Ls

C.M.A.(MD)No.477 of 2013

15.07.2021

https://www.mhc.tn.gov.in/judis/