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R.Govindaraju vs Velsamy
2021 Latest Caselaw 13868 Mad

Citation : 2021 Latest Caselaw 13868 Mad
Judgement Date : 12 July, 2021

Madras High Court
R.Govindaraju vs Velsamy on 12 July, 2021
                                                                 S.A.No.927 of 2012

          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                 DATED: 12.07.2021

                                      CORAM

                 THE HON'BLE MR.JUSTICE C.SARAVANAN

                                 S.A.No.927 of 2012


R.Govindaraju                                              ... Appellant

                                        Vs.
1.Velsamy
2.Kolanchi
3.The District Collector,
  Cuddalore.                                               ... Respondents


        Second Appeal filed under Section 100 of C.P.C., against the
Judgment and Decree dated 17.02.2012 in A.S.No.49 of 2010 on the file
of the Sub-Ordinate Judge at Chidambaram confirming the Judgment
and Decree dated 19.09.2007 made in O.S.No.105 of 2001 on the file of
the District Munsif Court at Kattumannarkoil.



                 For Appellant       : No Appearance
                 For R1 & R2         : Mr.Agilesh
                 For R3              : Mr.A.E.Ravichandran, GA




_________
Page No 1 of 2
                                                           S.A.No.927 of 2012

                               JUDGMENT

When the case was taken up for hearing on 08.07.2021, there was

no representation for the appellant. Hence, the case was directed to be

listed today i.e., on 12.07.2021, under the caption "for dismissal". Even

today, there is no representation for the appellant either in person or

through his learned counsel.

2. Therefore, this Second Appeal is dismissed for non-prosecution

for statistical purpose with liberty to restore the appeal as the court

proceedings are being conducted through Video Conferencing due to

Covid-19. No costs.

12.07.2021

drl Internet : Yes / No Index : Yes/No Speaking Order/Non-speaking Order

To:

1.The Sub-Ordinate Judge, Chidambaram.

2.The District Munsif Court, Kattumannarkoil.

3.The District Collector, Cuddalore.

_________ Page No 2 of 2 S.A.No.927 of 2012

C.SARAVANAN, J.

drl

S.A.No.927 of 2012

12.07.2021

_________ Page No 3 of 2

 
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