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J.Rameena vs The Management
2021 Latest Caselaw 12909 Mad

Citation : 2021 Latest Caselaw 12909 Mad
Judgement Date : 1 July, 2021

Madras High Court
J.Rameena vs The Management on 1 July, 2021
                                                                                   W.A.(MD)No.1572 of 2018

                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 01.07.2021

                                                          CORAM

                               THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
                                                AND
                                 THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                                   W.A.(MD)No.1572 of 2018

                J.Rameena                                           ... Petitioner/2nd respondent

                                                              Vs.




                1. The Management,
                   MU 8 Usilampatti Agricultural
                   Producers Cooperative Marketing
                   Societies Ltd., Usilampatti Post,
                   Madurai District.

                2. The Tamil Nadu Shops and Establishment
                   Appellate Authority,
                   (Deputy Commissioner of Labour),
                   Madurai Post and District.
                                                      ... 2nd Respondent/1st Respondent
                Prayer: Writ Appeal filed under Clause 15 of Letters Patent, against the order of
                this Court made in W.P.(MD) No.18919 of 2017, dated 27.02.2018.


                                   For Appellant              : No Appearance

                                   For Respondents            : Mr.P.Arun Jeayathram
                                                                for R1
                                                                No Appearance for R2

https://www.mhc.tn.gov.in/judis/
                1/4
                                                                                     W.A.(MD)No.1572 of 2018




                                                        JUDGMENT

[Judgment of the Court was delivered by T.S.SIVAGNANAM,J.]

When the matter was listed on 29.06.2021, none appeared for the

appellant. Therefore, the matter was directed to be listed today under the caption

'for dismissal'.

2. Even today, when the matter is called, there is no representation for

the appellant. Hence, this appeal is dismissed for non-prosecution. No costs.

Index :Yes/No (T.S.S.,J.) (S.A.I.,J.) Internet :Yes/No 01.07.2021 pkn

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

https://www.mhc.tn.gov.in/judis/

W.A.(MD)No.1572 of 2018

To

1. The Management, MU 8 Usilampatti Agricultural Producers Cooperative Marketing Societies Ltd., Usilampatti Post, Madurai District.

2. The Tamil Nadu Shops and Establishment Appellate Authority, (Deputy Commissioner of Labour), Madurai Post and District.

https://www.mhc.tn.gov.in/judis/

W.A.(MD)No.1572 of 2018

T.S.SIVAGNANAM, J.

and S.ANANTHI, J.

pkn

W.A.(MD)No.1572 of 2018

01.07.2021

https://www.mhc.tn.gov.in/judis/

 
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