P.Srividhya vs The Member Secretary
2021 Latest Caselaw 993 Mad

                                                                      W.A.(MD)No.186 of 2019


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 18.01.2021

                                                     CORAM :

                             The Hon'ble Mr.SANJIB BANERJEE, THE CHIEF JUSTICE
                                                      AND
                                    The Hon'ble Mr.JUSTICE M.M.SUNDRESH

                                            W.A.(MD)No.186 of 2019
                                                     and
                                       C.M.P.(MD)Nos.1495 & 1496 of 2019

                      P.Srividhya                                           .. Appellant

                                                         Vs


                      1.The Member Secretary,
                        Tamil Nadu Uniformed Service Recruitment Board,
                        Chennai.

                      2.The Chairman,
                        Sub Committee Madurai Centre
                            & Deputy Inspector General of Police,
                        Madurai Range,
                        Tamil Nadu Uniformed Service Recruitment Board,
                        Madurai.                                            .. Respondents


                      PRAYER: Appeal filed under Clause 15 of the Letters Patent as against the
                      order dated 02.11.2018 made in W.P.(MD)No.19781 of 2018.



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                      Page 1 of 4


http://www.judis.nic.in
                                                                        W.A.(MD)No.186 of 2019




                                    For Appellant             : Mr.M.Jegadeesh Pandian

                                    For Respondents           : Mr.K.Chellapandian,
                                                                Addl. Advocate General
                                                                  Assisted by
                                                                Mrs.J.Padmavathi Devi,
                                                                Special Govt.Pleader

                                                            *****

                                                      JUDGMENT

[Judgment of the Court was delivered by M.M.SUNDRESH,J.]

When the writ appeal is taken up for hearing, learned Counsel

appearing for the appellant sought permission of this Court to withdraw.

2. Recording the above said submission, this writ appeal is dismissed

as withdrawn. There shall be no order as to costs. Consequently, connected

miscellaneous petitions are closed.

                                                                     (S.B., CJ.)         (M.M.S., J.)
                                                                                   18.01.2021
                      Index          : Yes/No
                      Internet       : Yes/No
                      smn2/gk



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http://www.judis.nic.in W.A.(MD)No.186 of 2019

Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1.The Member Secretary, Tamil Nadu Uniformed Service Recruitment Board, Chennai.

2.The Chairman, Sub Committee Madurai Centre & Deputy Inspector General of Police, Madurai Range, Tamil Nadu Uniformed Service Recruitment Board, Madurai.

__________

http://www.judis.nic.in W.A.(MD)No.186 of 2019

The Hon'ble Chief Justice and M.M.Sundresh, J.

(smn2/gk)

W.A.(MD)No.186 of 2019

18.01.2021

__________

http://www.judis.nic.in