D.Krishnaraj vs Jayaraman
2021 Latest Caselaw 720 Mad

                                                                          C.M.P.No.11159 of 2017 in
                                                                         C.M.A.SR.No.39731 of 2016

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 08.01.2021

                                                        CORAM:

                            THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                               C.M.P.No.11159 of 2017
                                                         in
                                             C.M.A.SR.No.39731 of 2016

                     1.D.Krishnaraj
                     2.G.Rajapurushothaman
                     (Cause title accepted vide order
                     of Court dated 07.03.2017 in
                     C.M.P.No.3889/2017 in
                     C.M.A.SR.No.39731/2016)                                    .. Petitioner
                                                          Vs.

                     1.Jayaraman
                     2.Sekar.J
                     3.Murugavel
                     4.Muthukumar
                     5.M/s.Kasthuri Bai & Co.
                     Represented by its Partner,
                     V.Muthukumar,
                     Son of Vivekanandan
                     Kanagasabai Nagar,
                     Chidambaram.
                     6.Abdul Munaf
                     7.Mohamed Yusuf
                     8.Abdul Dhalif

                     1/4



https://www.mhc.tn.gov.in/judis/
                                                                             C.M.P.No.11159 of 2017 in
                                                                            C.M.A.SR.No.39731 of 2016

                     9.T.Srinivasan
                     10.Ramakrishnan
                     11.Ramesh
                     12.Mohammed Saffi
                     V.Palani Desigan (Deceased)                                   .. Respondents

                     PRAYER: C.M.P.No.11159 of 2017 is filed under Section 5 of the
                     Limitation Act, to condone the delay of 128 days in filing the above Civil
                     Miscellaneous Appeal against the order of dismissal dated 27.07.2015
                     made in I.A.No.267 of 2013 in Unnumbered O.S. on the file of the
                     Principal District Court, Cuddalore at Cuddalore.

                     C.M.A.SR.No.39731 of 2016 is filed under Section 104(1)(ffa) of the
                     Code of Civil Procedure, against the Fair and Decreetal order dated
                     27.07.2015 made in I.A.No.267 of 2013 in Unnumbered O.S. on the file
                     of the Principal District Court, Cuddalore at Cuddalore.

                                     For Petitioners   : Mr.S.Thankasivan
                                     For Respondent    : No appearance – R1 to 3, 6 to 12
                                                         M/s.P.Srividhya [For R4 & R5]


                                                       JUDGMENT

The learned counsel appearing on behalf of the respondents R4 and

R5, through Video-Conferencing, made a submission that the issues

between the parties had already been settled. Thus, no further

adjudication needs to be entertained in respect of the grounds raised in

this appeal.

https://www.mhc.tn.gov.in/judis/ C.M.P.No.11159 of 2017 in C.M.A.SR.No.39731 of 2016

2. In view of the submission made by the learned counsel for the

Respondents R4 & R5, this Civil miscellaneous petition in

C.M.P.No.11159 of 2017 stands closed and consequently,

CMA.SR.No.39731 of 2016 also stands closed at the SR Stage itself. No

costs.

08.01.2021 Kak Index:Yes To

1.The Principal District Court, Cuddalore.

2.The Sub Assistant Registrar, A.E.Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis/ C.M.P.No.11159 of 2017 in C.M.A.SR.No.39731 of 2016

S.M.SUBRAMANIAM, J.

kak

C.M.P.No.11159 of 2017 in C.M.A.SR.No.39731 of 2016

08.01.2021

https://www.mhc.tn.gov.in/judis/