P.Mookan vs Kodangi Ambalam
2021 Latest Caselaw 710 Mad

                                                                            S.A.Nos.1551 & 1552 of 1999

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 08.01.2021

                                                   CORAM:

                            THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                        S.A.Nos.1551 & 1552 of 1999
                                     and C.M.P.Nos.3489 & 3490 of 2000
                                   and C.M.P.(MD)Nos.1042 to 1047 of 2016

                 1.P.Mookan
                 2.P.Kumaran                                           ... Appellants in
                                                                           Both S.As.
                                                     Vs.

                 1.Kodangi Ambalam
                 2.C.Perumal
                 3.C.Kumaran
                 4.Venghi                                              ... Respondents in
                                                                           S.A.No.1551/1999

                 1.Perumal Ambalam
                 2.Kodangi Ambalam                                     .... Respondents in
                                                                            S.A.No.1152/1999


                 COMMON PRAYER: Second Appeals filed under Section 100 of Civil
                 Procedure Code, against the decree and judgment of the Court of the Principal
                 District Judge, Dindigul District, Dindigul, made in A.S.Nos.83 of 1991 and 166
                 of 1992, dated 31.08.1998 confirming the decree and judgment of the Court of the
                 Additional District Munsif, Dindigul made in O.S.Nos.281 of 1982 and 802 of
                 1984 dated 31.10.1990.

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                                                                              S.A.Nos.1551 & 1552 of 1999

                                     For Appellants    : Mr.M.V.Krishnan
                                     (In both S.As)
                                     For Respondents
                                     S.A.No.1551/1999 : Mr.T.Antony Arul Raj for R3
                                                        R1 & R2 Died
                                                        R4-No Appearance
                                     S.ANo.1552/1999 : R1 & R2 Died




                                        COMMON JUDGMENT



                              When these Second Appeals are taken up for hearing, there is no

                 representation for the appellants. Hence, these Second Appeals are dismissed for

                 default. No costs.     Consequently, connected miscellaneous petitions are also

                 dismissed.



                                                                                08.01.2021
                 Index : Yes/No
                 Internet : Yes/No

                 vsm

                 Note: In view of the present lock down owing to COVID-19
                      pandemic, a web copy of the order may be utilized for official
                      purposes, but, ensuring that the copy of the order that is
                      presented is the correct copy, shall be the responsibility of the
                      advocate/litigant concerned.

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                                                              S.A.Nos.1551 & 1552 of 1999




                 To


                 1.The Principal District Judge,
                   Dindigul District, Dindigul.

                 2.The Additional District Munsif, Dindigul

                 3.The Section Officer,
                   Vernacular Records,
                   Madurai Bench of Madras High Court,
                   Madurai.




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                                             S.A.Nos.1551 & 1552 of 1999

                                         N.SATHISH KUMAR, J.

vsm

S.A.Nos.1551 & 1552 of 1999 and C.M.P.Nos.3489 & 3490 of 2000 and C.M.P.(MD)Nos.1042 to 1047 of 2016

08.01.2021

http://www.judis.nic.in