Citation : 2021 Latest Caselaw 521 Mad
Judgement Date : 7 January, 2021
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 07.01.2021
CORAM:
THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
AND
THE HONOURABLE MRS.JUSTICE S.KANNAMMAL
W.A(MD)No.600 of 2014
1.C.Julian Sam Nayagam
2.A.Earnest Balasingh ... Appellants/Petitioners
Vs.
1.The Registrar of Companies,
No.26, Haddows Road,
2nd Floor, Chennai – 600 006.
2.The Secretary to Government,
Higher Education Department,
Fort St. George,
Chennai – 9.
3.The Secretary to Government,
School Education Department,
Fort St. George,
Chennai – 9.
4.The Director of Collegiate Education,
College Road, D.P.I Campus,
Chennai – 6.
5.The Director of School Education,
College Road, D.P.I Campus,
Chennai – 6.
6.The Director of Teacher Training,
College Road, D.P.I Campus,
Chennai – 6.
7.The Director of Technical Education,
College Road, D.P.I Campus,
Chennai – 6.
http://www.judis.nic.in
2
8.The Director of Employment and Training,
Chepauk,
Chennai.
9.The Director of Elementary Education,
College Road, D.P.I Campus,
Chennai – 6.
10.The Chief Educational Officer,
Tirunelveli.
11.The Chief Educational Officer,
Thoothukudi.
12.The District Educational Officer,
Tirunelveli District,
S.N.High Road,
Tirunelveli Junction.
13.The District Educational Officer,
Cheranmahadevi,
S.N.High Road,
Tirunelveli Junction.
14.The District Educational Officer,
Tenkasi,
S.N.High Road,
Tirunelveli Junction.
15.The District Educational Officer,
Thoothukudi.
16.The District Educational Officer,
Kovilpatti.
17.The District Elementary Educational Officer,
Tirunelveli.
18.The District Elementary Educational Officer,
Thoothukudi.
19.The Principal,
The District Institute of Education and Training,
Munanchipatti, Nanguneri Taluk,
Tiruneveli District.
http://www.judis.nic.in
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20.The Tirunelveli Diocesan Trust Association,
Rep. by its Secretary,
No.5, Punithavathiyar Street,
Palayamkottai – 627 002,
Tirunelveli District.
21.The Bishop,
C.S.I Tirunelveli Diocese,
No.5, Punithavathiyar Street,
Palayamkottai – 627 002,
Tirunelveli District.
22.Moderator's Commissary,
Thoothukudi Nasareth CSI Diocesan Office,
Caldwell Higher Secondary School Campus,
Beach Road, Thoothukudi.
23.The Treasurer,
Tirunelveli CSI Diocese,
5, Punithavathiyar Street,
Palayamkottai – 627 002,
Tirunelveli District.
24.The Treasurer,
Thoothukudi Nazareth CSI Diocese,
Caldwell Higher Secondary School Campus,
Beach Road,
Thoothukudi. ... Respondents/Respondents
Prayer: Writ Appeal filed under Clause 15 of the Letters Patent
against the order, dated 03.09.2013 made in W.P(MD)No.14153 of
2013, on the file of this Court.
For Appellants : Mr.S.R.Anbarasu
For RR 1 to 18 : Mr.K.P.Narayana Kumar,
Special Government Pleader.
For R – 19 : No appearance
For RR 20 & 21 : Mr.G.Prabhu Rajadurai
For RR 22 & 24 : Mr.G.Aravindan
http://www.judis.nic.in
For R – 23 : Mr.S.Chellapandian
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JUDGMENT
(Judgment of the Court was delivered by PUSHPA SATHYANARAYANA,J.)
The learned counsel appearing for the appellants submitted
that both the appellants died and hence, nothing survives for
adjudication in this Writ Appeal and the same has become
infructuous. The said submission is placed on record.
2.In view of the submission made by the learned counsel for
the appellants, the Writ Appeal is dismissed as infructuous. No costs.
[P.S.N.,J] [S.K.,J.]
07.01.2021
Index :Yes/No
Internet :Yes/No
ps
To
1.The Registrar of Companies, No.26, Haddows Road, 2nd Floor, Chennai – 600 006.
2.The Secretary to Government, Higher Education Department, Fort St. George, Chennai – 9.
3.The Secretary to Government, School Education Department, Fort St. George, http://www.judis.nic.in Chennai – 9.
4.The Director of Collegiate Education, College Road, D.P.I Campus, Chennai – 6.
5.The Director of School Education, College Road, D.P.I Campus, Chennai – 6.
6.The Director of Teacher Training, College Road, D.P.I Campus, Chennai – 6.
7.The Director of Technical Education, College Road, D.P.I Campus, Chennai – 6.
8.The Director of Employment and Training, Chepauk, Chennai.
9.The Director of Elementary Education, College Road, D.P.I Campus, Chennai – 6.
10.The Chief Educational Officer, Tirunelveli.
11.The Chief Educational Officer, Thoothukudi.
12.The District Educational Officer, Tirunelveli District, S.N.High Road, Tirunelveli Junction.
13.The District Educational Officer, Cheranmahadevi, S.N.High Road, Tirunelveli Junction.
14.The District Educational Officer, Tenkasi, S.N.High Road, Tirunelveli Junction. http://www.judis.nic.in
15.The District Educational Officer, Thoothukudi.
16.The District Educational Officer, Kovilpatti.
17.The District Elementary Educational Officer, Tirunelveli.
18.The District Elementary Educational Officer, Thoothukudi.
http://www.judis.nic.in
PUSHPA SATHYANARAYANA,J.
and
S.KANNAMMAL,J.
ps
W.A(MD)No.600 of 2014
07.01.2021
http://www.judis.nic.in
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