Radha Ammal vs Sivam
2021 Latest Caselaw 2018 Mad

                                                                             A.S.No.125 of 2011

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 29.01.2021

                                             CORAM:
                             THE HONOURABLE DR. JUSTICE G.JAYACHANDRAN

                                                  A.S.No.125 of 2011

                     1.        Radha Ammal
                     2.        Sankar
                     3.        Sathya                                            .. Appellants
                                                         Vs.

                     1.        Sivam
                     2.        Purushothaman
                     3.        Veni Elumalai
                     4.        Devagi
                     5.        Vasudevan
                     6.        Santhakumar
                     7.        Santhakumari
                     8.        Sundar
                     9.        Ravi                                            .. Respondents

                     PRAYER: Appeal Suit is filed under Section 96 of C.P.C against the
                     judgment and decree in O.S.No.90 of 2004 dated 26.10.2010 on the file
                     of the Principal District Court, Villupuram.

                                      For Appellant      : No appearance

                                      For Respondents    : No appearance for R1, R3 to R8
                                                           Mr.N.Suresh for R2
                                                           Mr.Sai Bharath for R9



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https://www.mhc.tn.gov.in/judis/
                                                                            A.S.No.125 of 2011

                                                 JUDGMENT

There is no representation for the appellants, despite the

matter listed under the caption for dismissal.

2. Hence the Appeal Suit is dismissed for non prosecution.

No costs.

29.01.2021

Index : Yes/No Internet:Yes/No rpl

To The Principal District Court, Villupuram.

DR.G.JAYACHANDRAN,J.

https://www.mhc.tn.gov.in/judis/ A.S.No.125 of 2011

rpl

A.S.No.125 of 2011

29.01.2021

https://www.mhc.tn.gov.in/judis/