V.Baskaran vs The Government Of Tamil Nadu
2021 Latest Caselaw 1672 Mad

                                                                          W.A(MD)No.657 of 2014


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                            DATED: 25.01.2021


                                                   CORAM:
                      THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
                                             AND
                           THE HONOURABLE MRS.JUSTICE S.KANNAMMAL

                                         W.A(MD)No.657 of 2014

                    V.Baskaran                              ... Appellant/Petitioner

                                                      Vs.

                    1.The Government of Tamil Nadu,
                      Rep. by its Secretary,
                      Tourism, Culture and Religious,
                         Endowments (T2-2) Department,
                      Fort St. George, Secretariat,
                      Chennai – 600 009.

                    2.The Director,
                      National Council for Hotel Management and
                        Catering Technology,
                      (Ministry of Tourism),
                      Government of India,
                      A-34, Section 62,
                      Noida – 201 309.

                    3.The Chairman,
                      Board of Governors,
                      State Institute of Hotel Management and
                         Catering Technology,
                      Thuvakkudi,
                      Trichy – 620 015.

                    4.The Additional Director (Tourism),
                      Government of Tamil Nadu,
                      TTDC Complex, Wallajah Road,
                      Chennai – 600 002.                    ... Respondents/Respondents



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                                                                         W.A(MD)No.657 of 2014




                    Prayer: Writ Appeal filed under Clause 15 of the Letters Patent to set
                    aside the order, dated 09.04.2014 made in W.P(MD)No.20644 of 2013
                    on the file of this Court.


                                For Appellant    : Mr.F.Deepak

                                For RR 1 & 4     : Mr.K.P.Narayana Kumar,
                                                       Special Government Pleader.


                                                 JUDGMENT

(Judgment of the Court was delivered by PUSHPA SATHYANARAYANA,J.)

Mr.F.Deepak, learned counsel appearing for the appellant has

circulated a letter dated 25.01.2021 to the Registry of this Court,

seeking permission to withdraw this Writ Appeal. The said letter is

taken on record.

2. In view of the same, this Writ Appeal is dismissed as

withdrawn. No costs.

                                                            [P.S.N.,J]    [S.K.,J.]
                                                                 25.01.2021
                    Index       :Yes/No
                    Internet    :Yes/No
                    ps

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W.A(MD)No.657 of 2014

Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

To

1.The Secretary, Rep. by the Government of Tamil Nadu, Tourism, Culture and Religious, Endowments (T2-2) Department, Fort St. George, Secretariat, Chennai – 600 009.

2.The Director, National Council for Hotel Management and Catering Technology, (Ministry of Tourism), Government of India, A-34, Section 62, Noida – 201 309.

3.The Chairman, Board of Governors, State Institute of Hotel Management and Catering Technology, Thuvakkudi, Trichy – 620 015.

4.The Additional Director (Tourism), Government of Tamil Nadu, TTDC Complex, Wallajah Road, Chennai – 600 002.

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W.A(MD)No.657 of 2014

PUSHPA SATHYANARAYANA,J.

and

S.KANNAMMAL,J.

ps

W.A(MD)No.657 of 2014

25.01.2021

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