Mahalingam vs M/S.Margadarsi Chits Pvt.Ltd
2021 Latest Caselaw 146 Mad

                                                                       C.M.A.No.3085 of 2018

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 04.01.2021

                                                      CORAM

                                   THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM

                                              C.M.A.No.3085 of 2018
                                              C.M.P.No.23444 of 2018

                     Mahalingam                                            ..Appellant

                                                        Vs.
                     M/s.Margadarsi Chits Pvt.Ltd.,
                     Rep.by its foreman,
                     K.Venkates,
                     7/54, 3rd Floor, Ideal Complex,
                     Junction Main Road,
                     Salem-636 004.                                       ..Respondent

                     Prayer : Civil Miscellaneous Appeal filed under Order 43 Rule 1 (ja)
                     of CPC, to set aside the Order and Decreetal Order dated
                     15.02.2018 in R.E.A.No.36 of 2017 in R.E.P.No.121 of 2013 in
                     A.O.P.No.74/2011 on the file of I Additional District Judge, Salem.


                                     For Appellant   : Mr.T.Karunakaran

                                     For Respondents : Mr.S.Mayilnathan




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https://www.mhc.tn.gov.in/judis/
                                                                          C.M.A.No.3085 of 2018

                                                   JUDGMENT

The learned counsel for the respondent states that

E.P.No.121 of 2013 was closed by the trial Court on 12.04.2019.

2. In view of the above, the cause do not exist. Accordingly,

the Civil Miscellaneous Appeal stands disposed of as infructuous.

Consequently, connected miscellaneous petition is also closed.

04.01.2021

ssb Index: Yes/No Internet:Yes/No Speaking order/Non-Speaking Order

To

The Ist Additional District Judge, Salem.

https://www.mhc.tn.gov.in/judis/ C.M.A.No.3085 of 2018

S.M.SUBRAMANIAM, J.

ssb

C.M.A.No.3085 of 2018

04.01.2021

https://www.mhc.tn.gov.in/judis/