Mani vs Kannan
2021 Latest Caselaw 5065 Mad

                                                                               C.M.A(MD) No.1462 of 2010


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 25.02.2021

                                                        CORAM

                          THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM

                                            C.M.A(MD) No.1462 of 2010


                      Mani                                    .. Petitioner

                                                        vs.

                      1.Kannan
                      2.The Branch Manager,
                        National Insurance Co., ltd.,
                        Pudukkottai,
                        Pudukkottai District.                 .. Respondents

                      Prayer: Civil Miscellaneous Appeal filed under Section 173 of Motor
                      Vehicles Act 1988, against the order passed in M.C.O.P.No.40 of 2003,
                      dated 18.11.2004, on the file of the Motor Accident Claims Tribunal,
                      Chief Judicial Magistrate Court, Pudukkottai.


                                     For Appellant      : Mr.K.Baalasundaram

                                     For R1 & R2        : Mr.N.Murugesan




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                                                                           C.M.A(MD) No.1462 of 2010




                                                   JUDGMENT

It is represented by the learned counsel appearing for the appellant

that the sole appellant died and he could not collect the information of

his legal representatives.

2. In the light of the above statement, this appeal is dismissed as

abated. No costs.

25.02.2021

Index:Yes/No Internet:Yes/No am

To

1.The Motor Accident Claims Tribunal, Chief Judicial Magistrate Court, Pudukkottai.

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

http://www.judis.nic.in C.M.A(MD) No.1462 of 2010

K.KALYANASUNDARAM,J

am

JUDGMENT MADE IN

C.M.A(MD) No.1462 of 2010

25.02.2021

http://www.judis.nic.in