Citation : 2021 Latest Caselaw 4889 Mad
Judgement Date : 24 February, 2021
W.P.(MD)No.1773 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 24.02.2021
CORAM :
The Hon'ble Mr.SANJIB BANERJEE, THE CHIEF JUSTICE
AND
The Hon'ble Mrs JUSTICE R.HEMALATHA
W.P.(MD)No.1773 of 2020
and
W.M.P(MD)No.1496 of 2020
K.Muthumani .. Petitioner
Vs
1.The District Collector,
Collectorate,
Virudhunagar District.
2.The Executive Engineer,
The Public Works Department /
Water Resource Organisation,
Gundar River Basin, Madurai – 02.
3.The Assistant Director of Geology and Mining,
Office of the District Director of Geology and Mining,
District Collectorate Building,
Virudhunagar District. .. Respondents
PRAYER: Petition under Article 226 of the Constitution of India seeking
issuance of a writ of Mandamus, directing the respondents to strictly
adhereing the Section 36 of the Tamil Nadu Minor and Mineral Concession
Rules, 1959, while issuing permission for taking savudu soil and gravel in
and around Gundar and Kiruthumal River in Virudhunagar District within
time stipulated by this Court.
__________
Page 1 of 4
http://www.judis.nic.in
W.P.(MD)No.1773 of 2020
For Petitioner : Mr.I.Pinaygash
For respondents : Mr.K.P.Krishnadoss,
Special Government Pleader
ORDER
(Order of the Court was made by The Hon'ble Chief Justice)
The appearing parties agree that the legal issues herein are governed
by an order dated 12.02.2021 passed on a batch of writ petitions with
WP(MD)No.20903 of 2016 as the lead matter.
2.The present writ petition, WP(MD)No.1773 of 2020, is disposed of
by directing the respondents to ensure that the directions contained in
paragraph No.59 of the judgment of February 12, 2021 in
WP(MD)No.20903 of 2016 are strictly adhered to and without exception.
There will be no orders as to costs. W.M.P(MD)No.1496 of 2020 is closed.
(S.B., CJ.) (R.H., J.)
24.02.2021
Index : Yes/No
Internet : Yes/No
sj/dsk
__________
http://www.judis.nic.in W.P.(MD)No.1773 of 2020
Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.
To:
1.The District Collector, Collectorate, Virudhunagar District.
2.The Executive Engineer, The Public Works Department / Water Resource Organisation, Gundar River Basin, Madurai – 02.
3.The Assistant Director of Geology and Mining, Office of the District Director of Geology and Mining, District Collectorate Building, Virudhunagar District.
__________
http://www.judis.nic.in W.P.(MD)No.1773 of 2020
THE HON'BLE CHIEF JUSTICE and R.HEMALATHA, J.
(sj/dsk)
W.P.(MD)No.1773 of 2020
24.02.2021
__________
http://www.judis.nic.in
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