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Burder Industries India Pvt. Ltd vs The Assistant Commissioner (St)
2021 Latest Caselaw 4729 Mad

Citation : 2021 Latest Caselaw 4729 Mad
Judgement Date : 23 February, 2021

Madras High Court
Burder Industries India Pvt. Ltd vs The Assistant Commissioner (St) on 23 February, 2021
                                                                              WP.No.14050 of 2020

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 23.02.2021

                                                     CORAM

                                   THE HONOURABLE DR. JUSTICE ANITA SUMANTH

                                            W.P. No.14050 of 2020 and
                                           WMP.Nos.17439 & 17440 of 2020

                Burder Industries India Pvt. Ltd.,
                Represented by its Managing Director,
                Survey No.306/3A, SugamtharumPedu Road,
                Irungattukottai Village,
                Sriperumbudur Taluk, Kanchipuram Dist.,
                Tamilnadu-602 117.                                              …Petitioner
                                                     Vs
                1.The Assistant Commissioner (ST),
                  Sriperumbudur Assessment Circle,
                  No.4/109, Varadarajapuram,
                  Nazarathpet, Chennai-600 123.

                2.Assistant Commissioner (ST),
                  Surapatu Assessment Circle,
                  27G, 2nd Floor, Makkaram Garden, Kolathur,
                  Chennai 600 099.

                3.Assistant Commissioner (ST),
                  Villivakkam Assessment Circle,
                  No.176-B, MTH Road, Villivakkam,
                  Chennai-600 049.                                            … Respondents

                PRAYER: Writ Petition filed under Article 226 of the Constitution of India
                praying for the issuance of Writ of Certiorari, to call for the records in Order
                GSTIN 33AADCB1077E1Z6 / 2017-18 dated 31.01.2020 passed by the First
                Respondent and quash the same as arbitrary and illegal.

https://www.mhc.tn.gov.in/judis/
                1
                                                                                     WP.No.14050 of 2020

                                   For Petitioner     : Mr.Joseph Prabakar
                                   For Respondents    : Mr.ANR.Jaya Prathap
                                                        Government Advocate

                                                             ORDER

In line with the request made vide e-mail dated 23.02.2021 seeking to

withdraw this writ petition, this writ petition is dismissed as withdrawn.

2. Liberty is granted to the petitioner to challenge impugned order dated

31.01.2020, stated to be uploaded on 08.02.2020, before the first Appellate

Authority. The time for filing of a first appeal is 90 days from date of receipt of

the order with a further period of 30 days, with condonation.

3. The Supreme Court, taking note of the Covid pandemic has passed a

series of judgments, viz., In Re: Cognizance for Extension of Limitation dated

23.03.2020, 06.05.2020, 10.07.2020 and M/s.SS Group Pvt. Ltd. V. Aaditiya J.

Garg & another (Civil Appeal No.4085 of 2020 dated 17.12.2020) has

extended time for filing of appeal till 31.01.2021. Let the petitioner file an

appeal within four weeks from today, in which case, it will be taken on file by

the appellate authority without reference to limitation. Connected

miscellaneous petitions are closed. No costs.

23.02.2021 Index:Yes/No Speaking order/Non-speaking order vs

https://www.mhc.tn.gov.in/judis/

WP.No.14050 of 2020

To

1.The Assistant Commissioner (ST), Sriperumbudur Assessment Circle, No.4/109, Varadarajapuram, Nazarathpet, Chennai-600 123.

2.Assistant Commissioner (ST), Surapatu Assessment Circle, 27G, 2nd Floor, Makkaram Garden, Kolathur, Chennai 600 099.

3.Assistant Commissioner (ST), Villivakkam Assessment Circle, No.176-B, MTH Road, Villivakkam, Chennai-600 049.

https://www.mhc.tn.gov.in/judis/

WP.No.14050 of 2020

Dr.ANITA SUMANTH,J.

vs

W.P. No.14050 of 2020 and WMP.Nos.17439 & 17440 of 2020

23.02.2021

https://www.mhc.tn.gov.in/judis/

 
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