Madras High Court
H.Babu @ Hamsaveni vs R.Viswanathan on 18 February, 2021
S.A.No.975 of 2011
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 18.02.2021
CORAM:
THE HON'BLE MR.JUSTICE T.RAVINDRAN
S.A.No. 975 of 2011
and
M.P.No.1 of 2011
H.Babu @ Hamsaveni,
Wife of Harikrishnan,
No.60 Thyagappa Mudhali Street,
Chennai 600 001. ... Appellant
Vs.
1.
R.Viswanathan,
S/o Ramalingam
No.7, Masilamani Colony,
Mylapore,
Chennai – 600 004.
2. Manimegalai,
W/o, Late.Sathasivam,
No.18, Murthy Avenue,
Lakshmi nagar Extention,
Porur,
Chennai – 600 116.
3. S.Raja,
S/o Late.Sathasivam,
No.18, Murthy Avenue,
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S.A.No.975 of 2011
Lakshmi nagar Extention,
Porur,
Chennai – 600 116.
4. S.Rajesh
S/o Late.Sathasivam,
No.18, Murthy Avenue,
Lakshmi nagar Extention,
Porur,
Chennai – 600 116.
5. Kanagavalli,
W/o, late.R.Umapathy,
No.6/147, First Street,
Karambakkam,
Chennai – 600 116.
6. U.Rajkumar,
S/o late.R.Umapathy,
No.6/147, First Street,
Karambakkam,
Chennai – 600 116.
7. U.Muthukumar,
S/o, late.R.Umapathy,
No.6/147, First Street,
Karambakkam,
Chennai – 600 116.
8. U.Sakthivel
S/o, late.R.Umapathy,
No.6/147, First Street,
Karambakkam,
Chennai – 600 116.
9. R.Padmanaban
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S.A.No.975 of 2011
S/o, R.Ramalingam,
No.6/22-B, First Street,
Karambakkam,
Chennai – 600 116.
10.R.Gurunathan,
S/o, R.Ramalingam,
No.6/22-B, First Street,
Karambakkam,
Chennai – 600 116.
11.Gnanaraj,
S/o, Vedamuthu,
VGR Poultry Farm,
Segundi Village,
Sriperumbudhur Taluk,
Kanchipuram District.
12. Radha,
W/o, Balraj,
No.140, Kamaksahi Nagar,
1st Street, Valasaravakkam,
Chennai – 600 087.
13.Balraj,
S/o. Not known,
No.140, Kamaksahi Nagar,
1st Street, Valasaravakkam,
Chennai – 600 087.
14. Sarath Mohan,
S/o, V.C.Madhan Mohan,
No.1, Krishnapuram,
Srinivasa Avenue,
Chennai – 600 028.
15. S.R.Subramaniam,
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S.A.No.975 of 2011
S/o, M.S.Ramachandran,
No.11-A, Sri Ram Nagar,
1 st Street, Chennai – 600 018.
16. Sivagami,
W/o, Arumugam,
No.33/2, Mandhaveli Street,
Chennai – 600 004.
17. Padma,
W/o, Kesavan,
No.58, Kamakotti Nagar,
Valasaravakkam, Chennai – 600 087.
18. Gnanajothi,
D/o, P.V.Balraj,
No.4, Janaki Nagar,
Valasaravakkam, Chennai – 600 087.
19. Prema Kulothungan,
W/o, Kulothungan,
No.11, East Kamakotti Nagar,
Second Street, Valasaravakkam,
Chennai – 600 087.
20. Leela,
W/o, Jayasankar,
No.4, Sanskrit College,
Chennai – 600 004.
21. J.Jayakanth,
S/o, Jayasankar,
No.4, Sanskrit College,
Chennai – 600 004.
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S.A.No.975 of 2011
22. M.Jambunathan,
S/o, P.S.Muthaiya Pillai,
No.72/1, Arcot Road,
Valasaravakkam,
Chennai – 600 087.
23. Ramasamy,
S/o, Not Known,
No.2, Balaji Avenue,
Alapakkam,
Chennai – 600 116.
24. Dhanalakshmi,
No.2, Balaji Avenue,
Alapakkam,
Chennai – 600 116.
25. P.K.Pushparaj,
No.125-A, 4th Street,
Kumaran colony,
Vadapalani,
Chennai – 600 026.
26. A.K.Usha,
No.125-A, 4th Street,
Kumaran colony,
Vadapalani,
Chennai – 600 026.
27. R.Rajeshwari,
W/o, Rajendran,
8th Sector, 45th Street,
EWS.Plot No.2/B2,KK Nagar,
Chennai – 600 078.
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S.A.No.975 of 2011
28.Rajasekar ,
No.4, 2nd Street,
Sakthi Nagar,
Choolaimedu,
Chennai – 600 094.
29. Latha Rukmani,
W/o, Mohanakumaran,
No.4, 2nd Street,
Sakthi Nagar,
Choolaimedu,
Chennai – 600 094.
30. R.Sundararaj,
S/o, P.V.Ramalingam,
AP Plot No.670, 49th Street,
9th Sector, KK Nagar,
Chennai – 600 078.
31. B.K.Mishra,
S.o, L.M.Mishra,
No.4, Collector Nagar,
Mogappair East,
Chennai – 600 050.
32. Sivaraj Saxena,
S/o, W.Dharmaraj,
No.142-A, Habibulla Road,
T.Nagar, Chennai – 600 017.
33. K.Sureshkumar,
S/o, Late Kasi Viswanathan,
No.131/C, Perumal Koil Street,
Alapakkam, Porur, Chennai 600 116.
https://www.mhc.tn.gov.in/judis/
S.A.No.975 of 2011
34.Ragini Devi,
W/o, M.S.G.Udhayam,
No.135, Indhira Nagar,
Main Road,
Valasaravakkam,
Chennai 600 087.
35. Kannan,
S/o, Not Known,
Flat No.C1,2,3, Bagyalakshmi Street,
Near Velankanni School,
Valasaravakkam,
Chennai 600 087.
36. Padmanabhan,
S/o, Not Known,
Flat No.C1,2,3, Bagyalakshmi Street,
Near Velankanni School,
Valasaravakkam,
Chennai 600 087.
37. Seshadhri,
S/o, Not Known,
Flat No.C1,2,3, Bagyalakshmi Street,
Near Velankanni School,
Valasaravakkam,
Chennai 600 087.
38. M/s. Southern Shelters,
Archana Softwares,
Represented by its
Managing Director,
No.9/B, Bishop Wallace Avenue,
Mylapore,
Chennai – 600 034.
https://www.mhc.tn.gov.in/judis/
S.A.No.975 of 2011
39. M/s. Snow Housing Ltd,
Represented by its Managing Director,
No.18, 4th Street, Thirumoorthi Nagar,
Nungambakkam,
Chennai – 600 034.
40. Hemamani,
D/o, Ramasamy,
No.3/2, Balaji Avenue,
Alapakkam,
Chennai – 600 116.
41. Sasi Rekha,
D/o, Ramasamy,
No.3/2, Balaji Avenue,
Alapakkam,
Chennai – 600 116.
42. R.Manikanda Prabhu,
S/o, Ramasamy,
No.3/2, Balaji Avenue,
Alapakkam,
Chennai – 600 116. ... Respondents
Prayer:Second Appeal filed under Section 100 of C.P.C., against the
judgment and Decree in A.S.No.50 of 2009 on the file of the Additional
District Judge, Fast Track Court No.1, Poonamallee dated 20.08.2010,
confirming the judgment and decree in O.S.No.247 of 1996 dated
31.12.2008 on the file of the Subordinate Court, Poonamallee.
For Appellant : Mr.Jayashree Balaji
https://www.mhc.tn.gov.in/judis/
S.A.No.975 of 2011
For R1 : Mr.Vishwanatharao
*****
JUDGMENT
Both counsel present.
2. Memo filed by the appellant's counsel seeking permission to
withdraw the second appeal. The memo is taken on record.
3. In the light of the abovesaid position, the second appeal is
dismissed as withdrawn. No costs. Consequently, connected miscellaneous
petition, if any, is closed.
18.02.2021
mfa
Index:yes
Internet:yes
https://www.mhc.tn.gov.in/judis/
S.A.No.975 of 2011
T.RAVINDRAN, J.
mfa
To
1. The Additional District Judge,
Fast Track Court No.1,
Poonamallee.
2. The Subordinate Judge,
Subordinate Court,
Poonamallee.
Copy to
The Section Officer,
VR Section,
High Court.
S.A.No. 975 of 2011
and
M.P.No.1 of 2011
18.02.2021
https://www.mhc.tn.gov.in/judis/
