Vijayalakshmi vs S.Dhandapani
2021 Latest Caselaw 3929 Mad

                                                                            A.S.(MD)No.123 of 2016

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 16.02.2021

                                                    CORAM:

                           THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                             A.S.(MD)No.123 of 2016

                 1.Vijayalakshmi
                 2.Nirmala                                                ... Appellants
                                                     Vs.

                 1.S.Dhandapani
                 2.Senthilkumar
                 3.Suguna
                 4.Meena
                 5.Naina Mohamed
                 6.Ghevarchand
                 7.V.K.Saravanan
                 8.M.Ibrahim                                              ... Respondents


                 PRAYER: Appeal Suit filed under Section 96 of Civil Procedure Code read with
                 Order 41 Rules 1 and 2 of C.P.C, against the judgment and decree dated
                 29.03.2016 made in O.S.No.180 of 2010 on the file of III Additional District
                 Court, Thanjavur at Pattukottai.




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                                                                                  A.S.(MD)No.123 of 2016

                                     For Appellants    : Mr.E.V.N.Siva

                                     For Respondents : Mr.V.Ramamoorthy




                                                      JUDGMENT

The learned counsel appearing for the appellants has circulated a

letter to the Registry praying for withdrawal of this Appeal Suit. Hence, this

Appeal Suit is dismissed as withdrawn. No costs.

16.02.2021 Index : Yes/No Internet : Yes/No vsm

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

http://www.judis.nic.in A.S.(MD)No.123 of 2016

To

1.The III Additional District Judge, Thanjavur Pattukottai.

2.The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

http://www.judis.nic.in A.S.(MD)No.123 of 2016

N.SATHISH KUMAR, J.

vsm

A.S.(MD)No.123 of 2016

16.02.2021

http://www.judis.nic.in