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Arakkonam Ultratech Cement ... vs Ultra Tech Cement Limited
2021 Latest Caselaw 3919 Mad

Citation : 2021 Latest Caselaw 3919 Mad
Judgement Date : 16 February, 2021

Madras High Court
Arakkonam Ultratech Cement ... vs Ultra Tech Cement Limited on 16 February, 2021
                                                                         W.A.No.514 of 2021



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:      16.02.2021

                                                     CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                          AND
                               THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                                W.A.No.514 of 2021

                     Arakkonam Ultratech Cement Limited,
                     Anna Thozhilalargal Sangam (Regn.No.1565/VLR)
                     rep. by its Secretary,
                     Chitteri Village, Arakkonam – 631 002.             ...   Appellant

                                                    Vs.

                     1.Ultra Tech Cement Limited,
                       Arakkonam Cement Works Workers
                           Progressive Union (Regn. No.VLR/1569)
                       rep. by its General Secretary,
                       Chitteri – 631 003.

                     2.The Government of India,
                       rep. by its Secretary,
                       Ministry of Labour,
                       Shram Shakthi Bhavan,
                       Rafi Marg, New Delhi-110 001.

                     3.The Central Advisory Contract Labour Board,
                       Ministry of Labour,
                       Shram Shakthi Bhavan,
                       Rafi Marg, New Delhi-110 001.




                     __________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis/
                                                                           W.A.No.514 of 2021



                     4.Chief Labour Commissioner (Central),
                       Ministry of Labour,
                       Shram Shakthi Bhavan,
                       Rafi Marg, New Delhi-110 001.

                     5.M/s.Ultra Tech Cement Ltd.,
                       rep. by its Unit Head/General Manager,
                       Arakkonam Cement Works,
                       Chitteri Post,
                       Arakkonam – 631 003.

                     6.M/s.Shri Venkateswara Agencies,
                       No.3/11, Bharadhi Dasan Street,
                       Jothi Nagar, Arakkonam – 631 003.

                     7.M/s.V.Y.Facility Services,
                       Muthamizh Nagar,
                       Parameshwaramangalam Main Road,
                       Arakkonam Taluk,
                       Vellore District.                            ...   Respondents


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 01.09.2017 made in W.P.No.22494 of 2017.


                                   For Appellant        : Mr.A.Jenasenan

                                   For Respondents      : Mr.K.M.Ramesh
                                                          for respondent No.1




                     __________
                     Page 2 of 4


https://www.mhc.tn.gov.in/judis/
                                                                                 W.A.No.514 of 2021



                                                         JUDGMENT

(Delivered by The Hon'ble Chief Justice)

Since the appellant does not wish to press the appeal and seeks

to withdraw the same, W.A.No.514 of 2021 is dismissed as withdrawn

without going into merits thereof.

2. As a consequence, CMP No.2031 of 2021 is also dismissed.

There will be no order as to costs.

(S.B., CJ.) (S.K.R., J.) 16.02.2021

Index : No bbr

To

1.The Secretary, Government of India, Ministry of Labour,Shram Shakthi Bhavan, Rafi Marg, New Delhi-110 001.

2.The Central Advisory Contract Labour Board, Ministry of Labour, Shram Shakthi Bhavan, Rafi Marg, New Delhi-110 001.

4.The Chief Labour Commissioner (Central), Ministry of Labour, Shram Shakthi Bhavan, Rafi Marg, New Delhi-110 001.

__________

https://www.mhc.tn.gov.in/judis/ W.A.No.514 of 2021

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.

bbr

W.A.No.514 of 2021

16.02.2021

__________

https://www.mhc.tn.gov.in/judis/

 
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