B.Sowndharya vs The Anna University
2021 Latest Caselaw 3306 Mad

                                                                  W.A.Nos.1170 and 1171 of 2020



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED:    10.02.2021

                                                      CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                          AND
                               THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                            W.A.Nos.1170 and 1171 of 2020

                     B.Sowndharya                                           .. Appellant
                                                                            in WA.1170/2020

                     S.Hariharan                                            .. Appellant
                                                                            in WA.1171/2020

                                                          Vs.

                     1. The Anna University
                        rep. by its Registrar
                        Anna University Campus
                        Guindy, Chennai – 600 025.

                     2. The Controller of Examinations
                        Anna University
                        Guindy, Chennai – 600 025.                          .. Respondents
                                                                            in both appeals

                     Prayer: Appeals under Clause 15 of the Letters Patent against the
                     order dated 30.11.2020 made in W.P.Nos.11187 and 11184 of 2020.

                                    For Appellants         : Mr.Kandhan Duraisami

                                    For Respondents        : Mr.M.Vijayakumar


                     __________
                     Page 1 of 3


https://www.mhc.tn.gov.in/judis/
                                                                    W.A.Nos.1170 and 1171 of 2020




                                                 COMMON JUDGMENT
                                        (Delivered by the Hon'ble Chief Justice)

                               Since it is submitted on behalf of the appellants that the fees

                     have been paid during the pendency of the appeals and                   the

                     appeals have become infructuous, W.A.Nos.1170 and 1171 of 2020

                     are dismissed as infructuous without going into the merits thereof.

                     There will be no order as to costs. Consequently, C.M.P.Nos.14455

                     and 14456 of 2020 are closed.


                                                                  (S.B., CJ.)      (S.K.R., J.)
                                                                            10.02.2021
                     Index : No
                     sasi

                     To:
                     1. The Registrar
                        Anna University
                        Anna University Campus
                        Guindy, Chennai – 600 025.

                     2. The Controller of Examinations
                        Anna University
                        Guindy, Chennai – 600 025.




                     __________
                     Page 2 of 3


https://www.mhc.tn.gov.in/judis/
                                         W.A.Nos.1170 and 1171 of 2020




                                        THE HON'BLE CHIEF JUSTICE
                                                     AND
                                   SENTHILKUMAR RAMAMOORTHY, J.

(sasi)

W.A.Nos.1170 and 1171 of 2020

10.02.2021

__________

https://www.mhc.tn.gov.in/judis/