The District Registrar ... vs Asset Reconstruction Company ...
2021 Latest Caselaw 2474 Mad

                                                                      W.A.No. SR 131680 of 2019
                                                           1/2

                                        IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                   DATED: 03.02.2021
                                                         CORAM:
                              The Hon'ble Mr.SANJIB BANERJEE, THE CHIEF JUSTICE
                                                          AND
                            The Hon'ble Mr.JUSTICE SENTHILKUMAR RAMAMOORTHY
                                               W.A.No. SR 131680 of 2019
                     1.The District Registrar (Administration)
                     in the Cadre of Assistant Inspector
                     General of Registration,
                     No.1/3, vignesh Complex,
                     Near Sivan theatre, Postal Colony
                     60 Feet Road, Tirupur 641 602

                     2.The Sub-Registrar,
                     16, Mangalam Road,
                     Palladam 641 664

                     3.The Inspector General of Registration,
                     100, Santhome High Road,
                     Raja Annamalaipuram,
                     Chennai 28                               ...       appellants

                                   Vs

                     Asset Reconstruction Company (India) Ltd.
                     rep. by its Chief Manager,
                     Manjula Balaji K.
                     No.1-G, 1st Floor, Century Plaza,
                     560-562, Anna Salai, Teynampet,
                     Chennai 600 018                         ...        respondent

                          Appeal filed against the order passed by this Court dated
                     02.04.2019 in WP No.5888 of 2018.

                               For Appellant      : Mr.T.M.Pappiah,
                                                    Special Government Pleader




https://www.mhc.tn.gov.in/judis/
                                                                    W.A.No. SR 131680 of 2019
                                                        2/2



                                                                 The Hon'ble Chief Justice
                                                                            and
                                                              Senthilkumar Ramamoorthy, J.


                                                                                        (tar)



                                                  JUDGMENT

(Delivered by SENTHILKUMAR RAMAMOORTHY, J.)

Learned Special Government Pleader upon instructions submits

that nothing survives in the writ appeal. By recording the said

submission, the writ appeal is dismissed as infructuous at the SR

stage. Consequently, C.M.P.No.22717 of 2019, is closed.

                                                                (S.B., CJ.)      (S.K.R., J.)
                                                                          03.02.2021
                     Index: Yes/no
                     tar




                                                                 W.A.No. SR 131680/2019

https://www.mhc.tn.gov.in/judis/