G.Ashok Kumar vs The District Adi Dravidar And ...
2021 Latest Caselaw 2456 Mad

                                                                                  W.A.No.130 of 2020



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 03.02.2021

                                                      CORAM

                         THE HONOURABLE MR.JUSTICE R.SUBBIAH
                                        AND
                THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP

                                                 W.A.No.130 of 2020
                                                        and
                                           C.M.P.Nos.1822 and 1824 of 2020


                G.Ashok Kumar
                S/o.Gurusamy                                                 ... Appellant

                                                         vs


                1.The District Adi Dravidar and Tribal
                   Welfare Officer,
                  Erode District, Erode.

                2.The Special Tahsildar,
                  Adi Dravidar Welfare,
                  Erode.                                                     ... Respondents

                Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against the order
                of this Court passed in W.P.No.32131 of 2018 dated 09.09.2019.




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https://www.mhc.tn.gov.in/judis/
                                                                                         W.A.No.130 of 2020



                                        For Appellant     : Mr.S.Vijayakumar
                                        For Respondents : Mr.N.Srinivasan,
                                                          Additional Government Pleader

                                                          *****

                                                        JUDGMENT

[Judgment of the Court was delivered by R.SUBBIAH, J]

This matter is heard through Video Conference.

2. This appeal has been filed by the appellant against the order of this Court

passed in W.P.No.32131 of 2018 dated 09.09.2019, wherein the prayer of the

appellant seeking quash of the order passed by first respondent dated 05.01.2018

and consequently, to reinstate the appellant in service, was rejected.

3. Today, when the matter is taken up for consideration, learned counsel for

appellant submits that the respondents have revoked the suspension order and the

petitioner was reinstated in service. Therefore, nothing survives for further

adjudication in the matter. Learned counsel further submits that though this Court,

under order dated 24.03.2020, directed the respondents to pay the subsistence

https://www.mhc.tn.gov.in/judis/ W.A.No.130 of 2020

allowance at the rate of 75% from July 2019 to till date within a period of four

weeks from the date of receipt of that order and thereafter, shall continue to pay

the subsistence allowance, till date, the subsistence allowance has not been paid.

4. Learned Additional Government Pleader appearing for respondents

submits that subsistence allowance, as directed by this Court, will be paid to the

appellant within a period of four weeks from today.

Recording the submission of learned Additional Government Pleader, the

Writ Appeal is disposed of. No costs. Connected miscellaneous petitions are

closed.

                                                                   [R.P.S., J]           [S.S.K., J]
                                                                              03.02.2021
                Speaking / Non-speaking order
                Index: Yes/No
                Internet: Yes
                gm



                To

https://www.mhc.tn.gov.in/judis/ W.A.No.130 of 2020

1.The District Adi Dravidar and Tribal Welfare Officer, Erode District, Erode.

2.The Special Tahsildar, Adi Dravidar Welfare, Erode.

R.SUBBIAH, J and

https://www.mhc.tn.gov.in/judis/ W.A.No.130 of 2020

SATHI KUMAR SUKUMARA KURUP, J

gm

W.A.No.130 of 2020

03.02.2021

https://www.mhc.tn.gov.in/judis/