Sri Nandhanam Educational And ... vs All India Council Of Technical ...
2021 Latest Caselaw 2453 Mad

                                                                                   W.A.No. 223 of 2021

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                   DATED: 03.02.2021
                                                        CORAM:
                               THE HONOURABLE MR.JUSTICE R.SUBBIAH
                                               and
                      THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP

                                               Writ Appeal No.223 of 2021
                                                and CMP.No.965 of 2021

                     Sri Nandhanam Educational and Social Welfare Trust,
                     Rep. by its Trustee,
                     Mr.PMN Mohan Krishnaa,
                     S/o.Late PMM Nandagopal,
                     No.344, HIG Phase-1, TNHB Colony,
                     Tirupattur, Vellore District.                             .. Appellant

                                                           Vs.
                     1. All India Council of Technical Education AICTE,
                        Head Office, Nelson Mandela Marg,
                        Vasant Hunj,
                        New Delhi 110 070.
                     2. All India Council of Technical Education,
                        AICTE - Southern Regional Office,
                        Shastri Bhavan, 26, Haddows Road,
                        Nungambakkam, Chennai 600 006.                           .. Respondents


                               Writ Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 12.06.2019 in WP.No.11582 of 2019 passed by the Single
                     Judge of this Court.



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https://www.mhc.tn.gov.in/judis/
                                                                                        W.A.No. 223 of 2021

                                      For appellant    : Mr.G.Sankaran
                                      For respondents : Mr.B.Rabu Manohar


                                                         JUDGMENT

(The Judgment of the Court was delivered by R.Subbiah, J)

This appeal is heard through video-conferencing today.

2. It is represented by the learned counsel for the appellant that the

prayer sought for in the Writ Appeal has become infructuous.

3. In view of the above submission of the learned counsel for the

appellant, the Writ Appeal is dismissed as having become infructuous.

No costs. Consequently, connected miscellaneous petition is closed.

                                                                           (R.P.S.J)        (S.S.K.J)
                                                                                   03.02.2021
                     Speaking Order: Yes / No
                     pvs




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https://www.mhc.tn.gov.in/judis/ W.A.No. 223 of 2021

To

1. All India Council of Technical Education AICTE, Head Office, Nelson Mandela Marg, Vasant Hunj, New Delhi 110 070.

2. All India Council of Technical Education, AICTE - Southern Regional Office, Shastri Bhavan, 26, Haddows Road, Nungambakkam, Chennai 600 006.

Page No.3/4

https://www.mhc.tn.gov.in/judis/ W.A.No. 223 of 2021

R.SUBBIAH, J and SATHI KUMAR SUKUMARA KURUP, J

pvs

Writ Appeal No.223 of 2021 and CMP.No.965 of 2021

03.02.2021

Page No.4/4

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