Madras High Court
Dr.Srinivasan vs Dr.V.Sugi Subramaniam on 3 February, 2021
CMP.Nos.7428 & 7693 of 2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.02.2021
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBBIAH
and
THE HONOURABLE MR.JUSTICE SATHI KUMAR SUKUMARA KURUP
CMP.No.7428 of 2016 in W.A.SR.No.2637 of 2016
and
CMP.No.7693 of 2016 in W.A.SR.No.2638 of 2016
Dr.Srinivasan, M
S/o.Dr.R.Muthukrishnan,
C/o.The Director of Medical Education,
Kilpauk, Chennai 600 010.
.. petitioner in both the petitions
Vs.
1. Dr.V.Sugi Subramaniam,
S/o.R.Velayudham
No.13/35C, Kalaingnar Karunanidhi Street,
Chinna Natham,
Chengalapttu 603 002.
Kancheepuram District.
1st respondent in CMP.No.7428 of 2016
1. Dr.K.Dinesh Kumar (Exam No.41172)
S/o.Dr.Na.Kathiresa Pandian (late)
D.Block, Flat No.302, D.No.127,
Panjali Amman Kovil Street,
Arumbakkam, Chennai 600 106.
1st respondent in CMP.No.7693 of 2016
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CMP.Nos.7428 & 7693 of 2016
2. The Director of Medical Education,
Kilpauk, Chennai 600 010.
3. The Selection Committee,
Director of Medical Education,
Kilpauk, Chennai 600 010.
4. Dr.K.Satheesh Kumar,
C/o. Director of Medical Education,
Kilpauk, Chennai 600 010.
.. respondents 2 to 4 in both the petitions
Prayer in CMP.No.7428 & 7693 of 2016: CMP filed under Section
5 of Limitation Act to condone the delay of 70 days in filing the above
appeals.
Prayer in W.A.SR.Nos.2637 & 2638 of 2016: Writ Appeals filed
under Clause 15 of the Letters Patent against the order dated 30.09.2015
passed by the learned Single Judge on the file of this Court in
WP.Nos.24616 & 24615 of 2015.
For petitioners : No Appearance
(both the petitions)
For respondents : Mr.G.Sankaran, for R1
(both the petitions) Mr.Karthikai Balan, for RR2 & 3
COMMON ORDER
(The Judgment of the Court was delivered by R.Subbiah, J)
These appeals are heard through video-conferencing today.
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CMP.Nos.7428 & 7693 of 2016
2. When the matter was taken up for hearing on 02.02.2021, there was
no representation for the petitioner. Hence, the matter is posted today under
the caption "for dismissal". Even today, there is no representation for the
petitioner. Therefore, the Civil Miscellaneous petitions are dismissed for
non-prosecution. Consequently, connected WA.SR.Nos.2637 and 2638 of
2016 are closed. No costs.
(R.P.S.J) (S.S.K.J)
03.02.2021
Speaking Order: Yes / No
pvs
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CMP.Nos.7428 & 7693 of 2016
To
1. The Director of Medical Education,
Kilpauk, Chennai 600 010.
2. The Selection Committee,
Director of Medical Education,
Kilpauk, Chennai 600 010.
3. Director of Medical Education,
Kilpauk, Chennai 600 010.
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CMP.Nos.7428 & 7693 of 2016
R.SUBBIAH, J
and
SATHI KUMAR SUKUMARA KURUP, J
pvs
CMP.No.7428 of 2016
in W.A.SR.No.2637 of 2016
and
CMP.No.7693 of 2016
in W.A.SR.No.2638 of 2016
03.02.2021
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