N.Kalyana Sundaram vs H.Gopalakrishnan
2021 Latest Caselaw 2313 Mad

                                                           1             Crl.OP No.1918 of 2017

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 02.02.2021

                                                       CORAM

                               THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH

                                               CRL.O.P.No.1918 of 2017
                                                         and
                                          Crl.MP.Nos.1379 and 1380 of 2017


                     N.Kalyana Sundaram                                         ...Petitioner


                                                        .Vs.


                     H.Gopalakrishnan                                         ..Respondent




                     PRAYER: Criminal Original Petition filed under Section 482 of the
                     Code of Criminal Procedure, to call for the entire records relating
                     to the complaint in C.C.No.4454 of 2013, on the file of the learned
                     XIII Metropolitan Magistrate, Egmore, Chennai quash the same.


                                      For Petitioner    : Mr.B.K.Girish Neelakantan

                                      For Respondent   : Mr.David Tyagaraj




https://www.mhc.tn.gov.in/judis/
                                                          2              Crl.OP No.1918 of 2017

                                                     ORDER

This criminal original petition has been filed seeking to

quash the complaint in C.C.No.4454 of 2013, on the file of the

XIII Metropolitan Magistrate Court, Egmore, Chennai.

2.The learned counsel for the respondent brought to

the notice of this Court that the complaint itself came to be

disposed of by judgment dated 22.12.2020.

3.In view of the above development, nothing survives

in this criminal original petition and accordingly, the same is

closed. Consequently, connected miscellaneous petition is closed.

02.02.2021

Index : Yes/No Internet: Yes/No KP

https://www.mhc.tn.gov.in/judis/

To

XIII Metropolitan Magistrate Court, Egmore, Chennai.

https://www.mhc.tn.gov.in/judis/ N.ANAND VENKATESH.J.,

KP

CRL.O.P.No.1918 of 2017

02.02.2021

https://www.mhc.tn.gov.in/judis/