Madras High Court
V.Jayanthi vs The Secretary To Government on 2 February, 2021
W.A(MD)No.718 of 2012
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 02.02.2021
CORAM:
THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
AND
THE HONOURABLE MRS.JUSTICE S.KANNAMMAL
W.A(MD)No.718 of 2012
V.Jayanthi ... Appellant/Petitioner
Vs.
1.The Secretary to Government,
School Education Department,
Fort St. George,
Chennai – 600009.
2.The Director of School Education,
Department of School Education,
E.V.K. Sampath Maligai,
D.P.I.Compound,
Chennai.
3.The Chairman,
Teachers Recruitment Board,
4th Floor, E.V.K.Sampath Maligai,
D.P.I.Compound,
Chennai.
4.The Director of Elementary Education,
Department of Elementary Education,
E.V.K.Sampath Maligai,
D.P.I.Compound,
Chennai.
5.The District Employment Officer,
District Employment Exchange Office,
Virudhunagar.
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W.A(MD)No.718 of 2012
6.The Commissioner,
Tamil Nadu Employment Directorate,
Guindy,
Chennai-600032. ... Respondents/Respondents
Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against
the order dated 18.08.2011 passed in W.P(MD)No.9290 of 2011.
For Appellant : Mr.E.Udhaya
For R1, R2
R4 to R6 : Mrs.S.Srimathy,
Special Government Pleader
For R3 :Mr.V.R.Shanmuganathan,
Special Government Pleader
JUDGMENT
(Judgment of the Court was delivered by
PUSHPA SATHYANARAYANA,J.)
When the matter is taken up for hearing today, the learned counsel
appearing for the appellant seeks permission of this Court to withdraw
the writ appeal and he has also made an endorsement to that effect.
2. In view of the endorsement so made, the writ appeal is
dismissed as withdrawn. No Costs.
[P.S.N.,J] [S.K.,J.]
02.02.2021
Index :Yes/No
Internet :Yes/No
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W.A(MD)No.718 of 2012
Note :
In view of the present lock
down owing to COVID-19
pandemic, a web copy of the
order may be utilized for official
purposes, but, ensuring that the
copy of the order that is
presented is the correct copy,
shall be the responsibility of the
advocate / litigant concerned.
To:
1.The Secretary to Government,
School Education Department,
Fort St. George,
Chennai – 600009.
2.The Director of School Education,
Department of School Education,
E.V.K. Sampath Maligai,
D.P.I.Compound,
Chennai.
3.The Chairman,
Teachers Recruitment Board,
4th Floor, E.V.K.Sampath Maligai,
D.P.I.Compound,
Chennai.
4.The Director of Elementary Education,
Department of Elementary Education,
E.V.K.Sampath Maligai,
D.P.I.Compound, Chennai.
5.The District Employment Officer,
District Employment Exchange Office,
Virudhunagar.
6.The Commissioner,
Tamil Nadu Employment Directorate,
Guindy, Chennai-600032.
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W.A(MD)No.718 of 2012
PUSHPA SATHYANARAYANA,J.
and
S.KANNAMMAL,J.
pm
W.A(MD)No.718 of 2012
02.02.2021
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