M.R.Lakshminarayanan (Died) vs Nagendran
2021 Latest Caselaw 24738 Mad

                                                                             S.A.No.254 of 2002

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 15.12.2021

                                                     CORAM

                                  THE HON'BLE MR.JUSTICE R.VIJAYAKUMAR

                                               S.A.No.254 of 2002
                                                      and
                                             C.M.P.No.1418 of 2002

                     1.M.R.Lakshminarayanan (died)                      ... Appellant/
                                                                            Appellant/
                                                                            Plaintiff

                     2.M.L.Banumathi

                     3.M.L.Sridhar

                     4.Jayashree

                     5.M.L.Prasanna Kumar                            ... Proposed Appellants

                     (Appellants 2 to 5 are brought on record as
                     legal heirs of the deceased sole appellant
                     vide order, dated 06.07.2010 and made in
                     M.P(MD)Nos.2 & 3 of 2010 in S.A.No.
                     254 of 2002 and M.P(MD)Nos.2 & 3 of
                     2010 in Cross Obj.(MD)No.34 of 2007)


                                                        Vs.

                     1.Nagendran

                     2.Padmanabhan

                     3.M.N.Vijayakumari

                     4.M.P.Bhuvaneswari

https://www.mhc.tn.gov.in/judis

                     1/4
                                                                                  S.A.No.254 of 2002

                     5.Sujatha

                     6.Vijaya                                             ... Respondents/
                                                                              Respondents/
                                                                              Defendants

                     PRAYER : Second Appeal filed under Section 100 of the Civil
                     Procedure Code, against the judgment and decree dated 06.09.2000 made
                     in A.S.No.23 of 2000 on the file of the Additional District Court, Karur,
                     confirming the judgment and decree, dated 05.11.1999 made in O.S.No.
                     64 of 1985 on the file of the Subordinate Judge's Court, Karur.


                                        For Appellants    : Mr.S.Anand Chandrasekar
                                                            for Sarvabhauman Associates

                                        For Respondents : Mr.PT.S.Narendravasan
                                                          for R2 & R4
                                                          Mr.V.Srinivasan
                                                          for R6.


                                                         JUDGMENT

The learned counsel for the appellant has filed a Memo dated

07.12.2021 to the effect that he is not pressing this second appeal. The

Memo is recorded. Hence, this second appeal is dismissed as not pressed.

No costs. Consequently, connected Miscellaneous Petition is closed.

15.12.2021

btr https://www.mhc.tn.gov.in/judis

S.A.No.254 of 2002

Index : Yes / No Internet : Yes / No

Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

To

1.The Additional District Court, Karur.

2.The Subordinate Judge's Court, Karur.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.254 of 2002

R.VIJAYAKUMAR ,J.

btr

Order made in S.A.No.254 of 2002

Dated:

15.12.2021

https://www.mhc.tn.gov.in/judis