V.Vanniyan vs The Superintendent Of Police
2021 Latest Caselaw 24092 Mad

                                                                     Crl.O.P.(MD)No.17520 of 2021



                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 07.12.2021

                                                       CORAM:

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                          Crl.O.P.(MD)No.17520 of 2021

                     1.V.Vanniyan
                     2.Shanthi
                     3.V.Kesavan
                     4.Sri Jeya
                     5.A.Santha Lakshmi
                     6.A.Kumar @ Subramani
                     7.K.Rajeshwari                                       ... Petitioners

                                                          vs.

                     1.The Superintendent of Police,
                       Tirunelveli District,
                       Tirunelveli.
                     2.The State represented by
                       The Inspector of Police,
                       Panagudi Police Station,
                       Panagudi,
                       Tirunelveli District.
                     3.The State represented by
                       The Sub-Inspector of Police,
                       Palavoor Police Station,
                       Palavoor,
                       Tirunelveli District.
                     4.Aruljothi
                     5.Ramalakshmi

https://www.mhc.tn.gov.in/judis
                     1/4
                                                                               Crl.O.P.(MD)No.17520 of 2021



                     6.V.Muruganatham
                     7.Kumari
                     8.Murugan
                     9.Krishnakumari                                                 ... Respondents



                     PRAYER : Criminal Original Petition filed under Section 482 Cr.P.C, to
                     pass any order or direction directing the respondents 1 to 3 to provide
                     adequate police protection to the life and limb of the petitioners and their
                     family members in addition to their protection for performing their
                     agricultural operation in Survey No.743/2 at South Karunkulam Village,
                     Tirunelveli District pursuant to the decree and judgment passed in their
                     favour on 23.03.2017 in O.S.No.139 of 2008 with regard to possession
                     and enjoyment of the said property by the petitioners as mentioned above
                     in the judgment forthwith.

                                        For Petitioners   : Mr.S.Palani Velayutham

                                        For Respondents : Mr.M.Veeranthiran,
                                                          Government Advocate for R1 to R3
                                                          Mr.V.Sasi Kumar for R4 & R5


                                                          ORDER

This Criminal Original Petition has been filed seeking police

protection.

2. The petitioners are not having any enforceable decree or order

from the jurisdictional civil Court. Therefore, invoking under Section https://www.mhc.tn.gov.in/judis

Crl.O.P.(MD)No.17520 of 2021

482 Cr.P.C. is not maintainable. Leaving open the petitioners' rights and

other remedies, this Criminal Original Petition is dismissed.

07.12.2021

Index : Yes/No Internet : Yes/No csm

Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1.The Superintendent of Police, Tirunelveli District, Tirunelveli.

2.The Inspector of Police, Panagudi Police Station, Panagudi, Tirunelveli District.

3.The Sub-Inspector of Police, Palavoor Police Station, Palavoor, Tirunelveli District.

4.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

Crl.O.P.(MD)No.17520 of 2021

G.R.SWAMINATHAN, J.

csm

Crl.O.P.(MD)No.17520 of 2021

07.12.2021

https://www.mhc.tn.gov.in/judis