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K.Thiruvanam Pillai vs Vijaya Kumar
2021 Latest Caselaw 17452 Mad

Citation : 2021 Latest Caselaw 17452 Mad
Judgement Date : 25 August, 2021

Madras High Court
K.Thiruvanam Pillai vs Vijaya Kumar on 25 August, 2021
                                                                           Cont.P.No.1213 of 2015

                                IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 25.08.2021

                                                      CORAM

                      THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
                                                       and
                          THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                       Contempt Petition No.1213 of 2015

                    K.Thiruvanam Pillai                                    ... Petitioner
                                                       vs.

                    1.Vijaya Kumar, I.A.S
                      Secretary,
                      Animal Husbandry Department,
                      Fort St. George, Chennai – 9.

                    2.Abraham,
                      Director of Animal Husbandry,
                      DMS Compound,
                      Chennai – 6.

                    3.Gopinath
                      Joint Director of Animal Husbandry,
                      Melur, Madurai District.

                    4.Ramachandran
                      Assistant Director of Animal Husbandry,
                      Madurai District.                                    ... Respondents


                                                       ****



http://www.judis.nic.in
                    Page No.1 of 4
                                                                               Cont.P.No.1213 of 2015

                    Prayer: Contempt Petition filed under Section 11 of Contempt of Courts
                    Act to punish the respondents for having committed contempt of Court for
                    wilful disobedience of the order passed in W.A.No.906 of 2013 dated
                    20.10.2014.
                                                           ****
                                          For Petitioner     :    Mr.K.M.Ramesh

                                          For Respondents :       Mr.R.Neelakandan
                                                                  State Government Counsel


                                                       ORDER

(delivered by PUSHPA SATHYANARAYANA, J.)

The Contempt Petition has been filed seeking to punish the

respondents for wilful disobedience of the judgment passed in W.A.No.906

of 2013 dated 20.10.2014.

2. On 20.10.2014, the Hon'ble Division Bench of this Court had

directed the authorities to sanction the pension from 01.11.1998 considering

the case of the writ petitioner, who had only completed 9 years 6 months

and 23 days by rounded off it to 10 years. As the judgment was not

complied with, the present contempt petition was filed in the year 2015.

http://www.judis.nic.in

Cont.P.No.1213 of 2015

3. Today, the learned State Government Counsel appearing for

the respondents produced the copy of G.O.Ms.No.71 Animal Husbandry,

Dairying and Fisheries (AH6) Department, dated 15.03.2017, wherein, the

pension was sanctioned to the writ petitioner by relaxing Rule 43(2) of

Tamil Nadu Pension Rules, 1978 as a special case with effect from

01.11.1998.

4. In view of the compliance of the judgment passed by this Court

in W.A.No.906 of 2013 dated 20.10.2014, the Contempt Petition is closed.

                                                                        [P.S.N., J.]           [K.R.,
                    J.]
                                                                                25.08.2021

                    Index            : Yes/No
                    Internet         : Yes/No
                    rsi




http://www.judis.nic.in

                                                    Cont.P.No.1213 of 2015

                                     PUSHPA SATHYANARAYANA, J.
                                                          and
                                         KRISHNAN RAMASAMY, J.

                                                                       rsi




Contempt Petition No.1213 of 2015

25.08.2021

http://www.judis.nic.in

 
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