Annammal vs Jesudoss ... Plaintiff / ...
2021 Latest Caselaw 17232 Mad

                                                                          S.A(MD)No.759 of 2007

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 23.08.2021

                                                    CORAM:

                             THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                             S.A.(MD)No.759 of 2007


                   1.Annammal

                   2.Selvam

                   3.Chitra @ Juliet Mary        ... Defendants / Respondents / Appellants

                                                    -Vs-


                   Jesudoss                       ... Plaintiff / Appellant / Respondent


                   PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                   Code, against the judgment and decree of the Principal Subordinate Judge,
                   Dindigul, in A.S.No.44 of 2003, dated 24.11.2006, reversing the judgment
                   and decree of the II Additional District Munsif, Dindigul in O.S.No.698 of
                   2000, dated 20.12.2001.


                                     For Appellants        : Mr.M.Ashok Kumar
                                     For Respondent        : Mr.H.Lakshmi Shankar




https://www.mhc.tn.gov.in/judis/


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                                                                             S.A(MD)No.759 of 2007



                                                      JUDGMENT

The first appellant as well as the second appellant have passed away.

Steps have not been taken to bring the legal heirs on record. The second

appeal is dismissed as abated. No costs.

23.08.2021

Internet : Yes/No Index : Yes/No rmi

To

1.The Principal Subordinate Judge, Dindigul.

2. The II Additional District Munsif, Dindigul.

3.The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis/

S.A(MD)No.759 of 2007

G.R.SWAMINATHAN.J.,

rmi

Judgment made in S.A.(MD)No.759 of 2007

23.08.2021

https://www.mhc.tn.gov.in/judis/