J.Siddhappa vs J.Bisilappa
2021 Latest Caselaw 17012 Mad

                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               Dated : 18.08.2021

                                                        CORAM

                               THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                                S.A.No.492 of 2019


                      J.Siddhappa                                              ...Appellant

                                                         Vs.

                      J.Bisilappa                                         ...Respondent

                      Prayer: Second Appeal filed under Section 100 of the Code of Civil
                      Procedure against the Judgment and Decree dated 27.06.2018 made in
                      A.S.No.55 of 2017 on the file of the Sub-ordinate Court,
                      Sathyamangalam, concurring the Judgement and Decree dated
                      13.11.2017 made in O.S.No.87 of 2016 on the file of the District
                      Munsif Court, Sathyamangalam.


                                    For Appellant   :     Mr.M.Roshan Atiq

                                    For Respondent :      No Appearance



                      1/2

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                                                                         P.T. ASHA, J,

                                                                                   kan

                                                 JUDGMENT

The learned counsel for the appellant filed a memo on

16.08.2021 stating that they have instructions from his client to

withdraw the Second Appeal and they may be permitted to withdraw

the same. The memo is taken on file and the Second Appeal is

dismissed as withdrawn. No costs.

                                                                            18.08.2021

                      Index       : Yes/No
                      Internet    : Yes/No
                      kan

                      To

1.The Sub-ordinate Court, Sathyamangalam.

2.The District Munsif's Court, Sathyamangalam.

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