M.Fathima Bee vs The Dean
2021 Latest Caselaw 16967 Mad

                                                                               W.A.No.1258 of 2021

                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 18.08.2021

                                                         CORAM

                         The Honourable Mrs.Justice PUSHPA SATHYANARAYANA
                                                           and
                               The Honourable Mr.Justice KRISHNAN RAMASAMY

                                                    W.A.No.1258 of 2021

                   M.Fathima Bee                                            ... Appellant
                                                            vs

                   The Dean,
                   Rajiv Gandhi Government General Hospital,
                   Chennai - 600 069.                                       ...Respondent

                   Prayer: Writ Appeal filed under clause 15 of the Letters Patent Act against
                   the final order dated 04.01.2021, made in W.P. No.20193 of 2020.
                                                           ****
                                    For Appellant            : Mr.V.Balamurugan

                                                          ****
                                                       JUDGMENT

(delivered by Pushpa Sathyanarayana,J., )

When the matter was taken up for hearing, the learned counsel

appearing for the appellant seeks permission of this Court to withdraw the

writ appeal.

https://www.mhc.tn.gov.in/judis/

W.A.No.1258 of 2021

PUSHPA SATHYANARAYANA, J.

and KRISHNAN RAMASAMY, J.

rst

2.The learned counsel for the appellant is directed to send an e-mail

to the Registry indicating his request to withdraw the writ appeal. The

Registry is directed to put the copy of the e-mail with the bundle.

3.Recording the submission made by the learned counsel for the

appellant, the Writ Appeal is dismissed as withdrawn. No costs.

[P.S.N., J.] [K.R., J.] 18.08.2021

Index : Yes/No Internet : Yes/No Speaking Order/Non Speaking Order

rst

To:

The Dean, Rajiv Gandhi Government General Hospital, Chennai - 600 069.

W.A.No.1258 of 2021

https://www.mhc.tn.gov.in/judis/