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Ashok Kumar vs T.Anand Raj
2021 Latest Caselaw 16424 Mad

Citation : 2021 Latest Caselaw 16424 Mad
Judgement Date : 11 August, 2021

Madras High Court
Ashok Kumar vs T.Anand Raj on 11 August, 2021
                                                                                      C.S.No.833 of 1999

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                   DATED: 11.08.2021
                                                        CORAM:
                                   THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                   C.S.No.833 of 1999

                     Ashok Kumar,
                     Proprietor,
                     Marshall Film Distributors.                                           ...Plaintiff

                                                           Vs.

                     1.T.Anand Raj,
                       Proprietor,
                       Shanti Cine Arts.

                     2.Y.S.N.Sami, Proprietor,
                       Srisiva Selvi Pictures.                                          ...Defendants

                     Prayer: Plaint filed under Sections 55 and 62 of the Indian Copyright Act,
                     1957 r/w. Order IV Rule 1 of the Original Side rules and Order VII Rule 1
                     of C.P.C., seeking declaration that the plaintiff is the absolute owner of the
                     copyright viz., the rights of exhibition, exploitation and distribution of the
                     picture titled ENGA MAPLAY Tamil, starring Srikanth, Swathi, etc.,
                     directed by E.V.V.Sathyanarayana dubbed from Telugu picture TAALI for
                     the entire areas of Tamil Nadu, Kerela and F.M.S as known in the film trade,
                     for permanent injunction restraining the defendants, their men, agents,
                     servants, or any other person acting on their behalf from interfering or
                     infringing the plaintiff's rights of exhibition, exploitation and distribution of

                     1/4


https://www.mhc.tn.gov.in/judis/
                                                                                       C.S.No.833 of 1999

                     the picture titled ENGA MAPLAY Tamil, starring Srikanth, Swathi, etc.,
                     directed by E.V.V.Sathyanarayana dubeed from Telugu picture TAALI for
                     the entire areas of Tamil Nadu, Kerela and F.M.S as known in the film trade
                     and for cost of the suit.


                                   For Plaintiff       : Mr.P.Amalanathan - No appearance


                                                        JUDGMENT

Though the suit is of the year 1999, none appears for the plaintiff

and the defendants have also not been served yet.

2.Hence, this suit is dismissed for non-prosecution. No costs.

11.08.2021 kkn

Internet:Yes Index:Yes/No Speaking/Non-speaking

https://www.mhc.tn.gov.in/judis/ C.S.No.833 of 1999

List of witness and documents filed on the side of the plaintiff:

Nil

List of witness and documents filed on the side of the defendants:

Nil

11.08.2021 kkn

https://www.mhc.tn.gov.in/judis/ C.S.No.833 of 1999

R.SUBRAMANIAN, J.

KKN

C.S.No.833 of 1999

11.08.2021

https://www.mhc.tn.gov.in/judis/

 
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